Section 2 in The Goa Fiscal Responsibility and Budget Management Rules, 2007
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Goa Fiscal Responsibility and Budget Management Act, 2006;(b)"Form" means a form appended to these rules;(c)"Section" means a section of the Act;(d)Words and expressions used herein but not defined and defined in the Act shall have the meanings respectively assigned to them in the Act.
