Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 20 July, 2022

Author: G.S. Patel

Bench: G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 COMMERCIAL APPEAL LODGING NO. 25175 OF 2021
                     In
      INTERIM APPLICATION 854 OF 2022

 Tigaksha Metallics Pvt Ltd                  ....PETITIONER
            V/S
 Actis Consumer Grooming Products Limited ....RESPONDENT

And 9 Ors WITH INTERIM APPLICATION LODGING NO. 25193 OF 2021 In Commercial Appeal STAMP NO. 25175 OF 2021 Tigaksha Metallics Pvt Ltd ....PETITIONER V/S Actis Consumer Grooming Products Limited ....RESPONDENT And 9 Ors Mr Tushad Cooper, Sr Adv a/w Mr Ativ Patel, Ms Viloma Shah, Mr Harshad Vyas i/b AVP Partners for Petitioner Mr Ashish Kamat a/w Ms Anusha Jacob, Ms Trisha Sarkar, Mr Mitansh Shah i/b AZB and Partners for Respondent-1 Ms S Parte, Ms Surya Karan Rambyal i/b Cyril Amarchand Mangaldas for Res no-2,3,4,8 CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SMT JUSTICE GAURI VINOD GODSE, JJ DATE : 20th July, 2022 Page 1/2 ::: Uploaded on - 20/07/2022 ::: Downloaded on - 21/07/2022 16:02:40 ::: P.C. :

By consent of parties, matter is adjourned to 10-08-2022 @ 12.30pm for hearing.

No further adjournment will be granted. Ad-interim, if any, to continue till then.

( ASSOCIATE ) Page 2/2 ::: Uploaded on - 20/07/2022 ::: Downloaded on - 21/07/2022 16:02:40 :::