Section 7 in The Cyber Regulations Appellate Tribunal, Gazetted And Non-Gazetted Posts Recruitment Rules, 2008
7. Saving
.-Nothing in these rules shall affect reservation, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Other Backward Classes, Ex-servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.
