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Supreme Court - Daily Orders

Municipal Corporation Of Gr. Mumbai vs Ankita Sinha on 8 September, 2021

Bench: A.M. Khanwilkar, Hrishikesh Roy

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     ITEM NO.14          Court 3 (Video Conferencing)               SECTION XVII

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

                         Civil Appeal   No(s).   12122-12123/2018

     MUNICIPAL CORPORATION OF GR. MUMBAI                       Appellant(s)

                                           VERSUS

     ANKITA SINHA & ORS.                                       Respondent(s)


     IA No. 182505/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 182504/2018 - STAY APPLICATION) WITH C.A. No. 86/2019 IA No. 2559/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 2557/2019 - STAY APPLICATION) C.A. No. 5902/2019 (FOR ADMISSION and IA No.110748/2019-EX-PARTE STAY) SLP(C) No. 6732/2021 (FOR ADMISSION and I.R. and IA No.54765/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.54764/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 5930/2021 (FOR ADMISSION and I.R. and IA No.51526/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT.) SLP(C) No. 6733/2021 (FOR ADMISSION and I.R. and IA No.55710/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.55711/2021-EXEMPTION FROM FILING O.T. and IA No.55709/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 11655/2021 (FOR ADMISSION and I.R. and IA No.61227/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.61226/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.09.08 Diary No(s). 13789/2021 17:38:01 IST Reason:

(FOR ADMISSION and I.R. and IA No.70828/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.70826/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.70827/2021-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) 2 Diary No(s). 13811/2021 (FOR ADMISSION and I.R. and IA No.70079/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.70078/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 13890/2021 (FOR ADMISSION and I.R. and IA No.70708/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.70705/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) C.A. No. 2897/2021 (IA No.82165/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.82164/2021-STAY APPLICATION and IA No.82163/2021-PERMISSION TO FILE APPEAL) SLP(C) No. 11426/2021 (FOR ADMISSION and I.R. and IA No.80006/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.80004/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.80007/2021-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 11427/2021 (FOR ADMISSION and I.R. and IA No.80684/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.80683/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 16948/2021 (IA No.92134/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.92133/2021-EX-PARTE STAY and IA No.92132/2021- PERMISSION TO FILE APPEAL) SLP(C) No. 11798/2021 (IA No. 96991/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 12669/2021 (FOR ADMISSION and I.R. and IA No.100745/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.100747/2021-PERMISSION TO FILE LENGTHY LIST OF DATES and IA No.100967/2021-APPLICATION FOR PERMISSION.) Diary No(s). 19534/2021 (FOR ADMISSION and I.R. and IA No.104426/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.104427/2021-EXEMPTION FROM FILING O.T. and IA No.104430/2021-EXEMPTION FROM FILING AFFIDAVIT and IA No.104425/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Date : 08-09-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE HRISHIKESH ROY 3 HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Parties Mr. Anand Grover, Sr. Adv. (AC) Ms. Astha Sharma, AOR Ms. Mantika Haryani, Adv. Mr. Simranjeet Singh Rekhi, Adv.
Mr. Nidhesh Gupta, Sr. Adv. Mr. Vanshdeep Dalmia, Adv. Mr. Harish Vasudevan, Adv. Ms. Nishtha Kumar, AOR Ms. Japneet Kaur, Adv. Ms. Vriti Gujral, Adv. Ms. Pallavi Singh, Adv.
Mr. Sanjay Parikh, Sr. Adv. Mr. Abhimanue Shrestha, AOR Mr. Satwik Parikh, Adv., Mr. Divyansh Khurana, Adv.
Mr. Gopal Shankaranarayanan, Sr. Adv. Mr. James P. Thomas, AOR Mr. K. K. Vinosh, Adv. Mr. Apzal Ansari, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Abhilash M.R., Adv. Mr. Sayooj Mohandas. M, Adv. Mr. Amith Krishnan, Adv. Mr. M. Thangathurai, Adv. Mr. Sandeep Singh, AOR Mr. Mukul Rohatgi, Sr. Adv. Mr. V. Giri, Sr. Adv.
Mr. Abhilash M.R., Adv. Mr. Sayooj Mohandas. M, Adv. Mr. Amith Krishnan, Adv. Mr. M. Thangathurai, Adv. Mr. Sandeep Singh, AOR Mr. Krishnan Venugopal, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Rohan Talwar Adv. Mr. Shivendra Singh, Adv. Mr. E. C. Agrawala, AOR Mr. Sajan Poovyya, Sr. Adv. Mr. Anand Kumar Shrivastava, Adv. Ms. Priyansha Indra Sharma, Adv. Mr. Sharan Balakrishnan, Adv. Mr. Pratibhanu Singh, Adv. Mr. Arpit Shukla, AOR 4 Ms. Aishwarya Bhati, Adv. Mr. Gurmeet Singh Makker, AOR Ms. Ruchi Kohli, Adv. Mr. Shiv Mangal Sharma, Adv. Mr. Bhuvan Mishra, Adv.
Mr. Jaideep Gupta, Sr. Adv. Mr. C.K. Sasi, AOR Mr. Abdullah Naseeh, Adv. Ms. Meena K.P., Adv.
Ms. Anindita Mitra, Adv.
Mr. Atmaram N.S. Nadkarni, Sr. Adv. Mr. Ashish Wad, Adv.
Ms. Tamali Wad, Adv.
Ms. Aruna Savla, Adv. Mr. Pimple Sharad, Adv. Ms. Sukriti Jaggi, Adv. Mr. Ajeyo Sharma, Adv. Mr. Sidharth Mahajan, Adv. Mr. Santosh Rebello Salvador, Adv. Ms. Arzu Paul, Adv.
Mr. Adiraj Bali, Adv. Ms. Deepti Arya, Adv. For M/S. J S Wad And Co, AOR Mr. Dhruv Mehta, Sr. Adv. Mr. Ashish Wad, Adv.
Ms. Tamali Wad, Adv.
Ms. Aruna Savla, Adv. Mr. Pimple Sharad, Adv. Ms. Sukriti Jaggi, Adv. Mr. Ajeyo Sharma, Adv. Mr. Sidharth Mahajan, Adv. Mr. Keith Varghese, Adv. For M/S. J S Wad And Co, AOR Mr. Siddhartha Dave, Sr. Adv. Mr. Jobi Jose Kondody, Adv. Mr. Alex M Scaria, Adv. Ms. Usha Nandini V., AOR Mr. Biju P. Raman, Adv. Ms. Saritha Thomas, Adv.
Mr. S. Thananjayan, AOR Ms. Promila, Adv.
Mr. K. Sakthivel, Adv. Ms. Aaiyna Verma, Adv. Ms. Jaswanti, Adv.
Mr. Darpan K. M., Adv. Ms. Amrita Sharma, Adv. Mr. Prakash S. Rao, Adv.
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Mr. Rajat Jonathan Shaw, Adv. Ms. Rashi Bansal, AOR Mr. Bijo Mathew Joy, Adv. Mr. Manu Krishnan G, Adv. Mr. Seshatalpa Sai Bandaru, AOR Mr. E. M. S. Anam, AOR Mr. M. S. Vishnu Sankar, Adv.
Mr. A. Karthik, AOR Mr. Enoch David Simon Joel, Adv. Ms. Smrithi Suresh, Adv. Mr. Saaketh Kasibhatla, Adv. Mr. Arsh Khan, Adv.
Mr. Parsant Kumar, Adv. Mr. Md. Shahid Anwar, AOR Mr. Amit Singh, Adv.
Mr. Intakhab Alam, Adv. Mr. Mohammad Naseem Mughal, Adv. Mr. Satish Solanki, Adv.
Mr. Mukesh Verma, Adv. Mr. Yash Pal Dhingra, AOR Mr. Amith S.J, Adv.
Mr. Purushottam Sharma Tripathi, AOR Mr. Mukesh Kumar Singh, Adv.
Mr. Tahir Ashraf Siddiqui, AOR Mr. Jogy Scaria, AOR Ms. Beena Victor, Adv. Ms. M. Prirya, Adv.
Mr. Ravi Lomod, Adv.
Mr. K.Parameshwar, AOR Ms. A. Sregurupriya, Adv. Mr. Prasad Hegde, Adv.
Mr. Zulfiker Ali P. S, AOR Mr. Augustine Peter, Adv. Ms. Lakshmi Sree P., Adv. Ms. Sadiya Shakeel, Adv.
Mr. Amit Anand Tiwari, AAG Dr. Joseph Aristotle S., AOR Ms. Preeti Singh, Adv. Ms. Ripul Swati Kumari, Adv.
Mr. Suvidutt M. A., AOR Mrs. Anu B., Adv.
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Ms. Vijayalakshmi Raju, Adv. Mrs. Dhanya C., Adv.
UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the parties.
Arguments concluded.
Judgment reserved.
Written submissions by the parties be filed within one week from today.
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER