Delhi High Court - Orders
Abbott Healthcare Private Limited vs Directorate General Of Health Services ... on 12 March, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:16.03.2021 17:50:12
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6104/2020 & CM APPL. 21940/2020
ABBOTT HEALTHCARE PRIVATE LIMITED ..... Petitioner
Through Ms.Shruti Dass, Advocate
versus
DIRECTORATE GENERAL OF HEALTH SERVICES & ANR.
..... Respondents
Through Mr. Vikram Jetly, CGSC
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 12.03.2021
1. The Hon'ble Judge is on leave today.
2. List on 28th April, 2021.
By order (Court Master) MARCH 12, 2021 mw