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Delhi High Court - Orders

Abbott Healthcare Private Limited vs Directorate General Of Health Services ... on 12 March, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                Digitally Signed By:DINESH
                                                SINGH NAYAL
                                                Signing Date:16.03.2021 17:50:12


$~9

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+           W.P.(C) 6104/2020 & CM APPL. 21940/2020

      ABBOTT HEALTHCARE PRIVATE LIMITED       ..... Petitioner
                  Through  Ms.Shruti Dass, Advocate

                         versus

      DIRECTORATE GENERAL OF HEALTH SERVICES & ANR.
                                               ..... Respondents
                   Through Mr. Vikram Jetly, CGSC

      CORAM:
      JUSTICE PRATHIBA M. SINGH
               ORDER

% 12.03.2021

1. The Hon'ble Judge is on leave today.

2. List on 28th April, 2021.

By order (Court Master) MARCH 12, 2021 mw