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Delhi High Court - Orders

Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 17 September, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~3 & 4 (Original Side)
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 90/2021
                                                INDIAN OIL CORPORATION LTD                                                         .....Petitioner
                                                                                      versus

                                                STUP CONSULTANTS PVT. LTD                                                          .....Respondent

                                    +           OMP (ENF.) (COMM.) 162/2021
                                                M/S STUP CONSULTANTS PVT LTD                                                       .....Decree Holder
                                                                                      versus

                                                INDIAN OIL CORPORATION LIMITED                                                .....Judgement Debtor


                                    Present:                 Mr.S.Sirish Kumar, adv. for the Indian Oil Corporation
                                                             Limited. (through VC)
                                                             Mr.Pranav Jain, Adv. for Stup Consultants Pvt. Ltd. (through
                                                             VC).

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 17.09.2024 The matters are released from part-heard. List before the Roster Bench on 24.09.2024 subject to orders of Hon'ble the Acting Chief Justice.

DINESH KUMAR SHARMA, J SEPTEMBER 17, 2024/rb/dg This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2024 at 20:51:29