Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 17 September, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~3 & 4 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021
INDIAN OIL CORPORATION LTD .....Petitioner
versus
STUP CONSULTANTS PVT. LTD .....Respondent
+ OMP (ENF.) (COMM.) 162/2021
M/S STUP CONSULTANTS PVT LTD .....Decree Holder
versus
INDIAN OIL CORPORATION LIMITED .....Judgement Debtor
Present: Mr.S.Sirish Kumar, adv. for the Indian Oil Corporation
Limited. (through VC)
Mr.Pranav Jain, Adv. for Stup Consultants Pvt. Ltd. (through
VC).
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 17.09.2024 The matters are released from part-heard. List before the Roster Bench on 24.09.2024 subject to orders of Hon'ble the Acting Chief Justice.
DINESH KUMAR SHARMA, J SEPTEMBER 17, 2024/rb/dg This is a digitally signed order.
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