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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Bombay Presidency - Subsection

Section 73(a) in The Bombay Forest Rules, 1942

(a)if the import of such forest-produce is covered by foreign pass signed by a contractor or his agent whose specimen signature is registered in the office of the Conservator of Forests in charge of the Circle into which the forest- produce is sought to be imported;