Allahabad High Court
State Of U.P. Through Principal ... vs Dr. Pushpendra Kumar Gangwar And 34 ... on 19 February, 2021
Bench: Govind Mathur, Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 515 of 2020 Appellant :- State Of U.P. Through Principal Secretary (Higher Education) And Another Respondent :- Dr. Pushpendra Kumar Gangwar And 34 Others Counsel for Appellant :- Pranab Kumar Ganguli Counsel for Respondent :- Man Mohan Singh Hon'ble Govind Mathur,Chief Justice Hon'ble Piyush Agrawal,J.
Civil Misc. Review Application No. 4 of 2020 After arguing the application to some extent, learned Additional Advocate General wants to withdraw this application with liberty to move a review petition before learned Single Bench.
Dismissed as withdrawn with liberty as prayed for.
Suffice to mention that the observations made in the order passed by Division Bench in special appeal would not be having any adverse effect while getting the review considered by learned Single Bench.
Order Date :- 19.2.2021 VMA (Piyush Agrawal, J.) (Govind Mathur, C.J.)