Allahabad High Court
U.P. Cane Union Employees Federation vs State Of U.P. And Others on 2 July, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 18 Case :- WRIT - A No. - 37656 of 2010 Petitioner :- U.P. Cane Union Employees Federation Respondent :- State Of U.P. And Others Petitioner Counsel :- R. S. Shukla Respondent Counsel :- C. S. C.,Ravindra Singh Hon'ble Arun Tandon,J.
Counsel for the respondent no. 4 informs the Court that against the order of the Division Bench passed in Special Appeal No. 943 of 2010 (Navneet Kumar and others Vs. State of U.P. & others), Special Leave to Appeal has been preferred bearing Diary No. 19058 of 2008. He points out that the matter is likely to be taken up in the week commencing 12.07.2010.
In view of the aforesaid, let this writ petition be put up as unlisted on 19.07.2010.
Dated : 02.07.2010 VR/37656/10