Section 5(1) in The Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975
(1)Nautor Land upto I acre for the purpose of Agriculture/Horticulture shall be granted to a landless person on a simple application in the Revenue estate in which ordinarily resides or in a nearby revenue estate as far as possible in the following order: -(i)in the revenue estate;(ii)in the Patwar circle if no land is available in the Revenue estate;(iii)in the Kanungo circle if no land is available in the Patwar circle;(iv)in the Tehsil, if no land is available in the Kanungo circle.
