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Metropolitan Event Management ... vs Commissioner Of Central Excise Delhi on 19 October, 2023

Bench: B.R. Gavai, Prashant Kumar Mishra

     ITEM NO.36                                  COURT NO.4                     SECTION XVII-A

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     Civil Appeal                  No(s).      3645/2020

     METROPOLITAN EVENT MANAGEMENT (EARLIER KNOWN AS MGF EVENT
     MANAGEMENT)Appellant(s)

                                                           VERSUS

     COMMISSIONER OF CENTRAL EXCISE DELHI                                        Respondent(s)

     (IA No.114792/2020-EXEMPTION FROM FILING                            C/C OF THE         IMPUGNED
     JUDGMENT   and   IA    No.114791/2020-STAY                          APPLICATION        and   IA
     No.114794/2020-EXEMPTION FROM FILING O.T. )

     Date : 19-10-2023 This appeal was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE B.R. GAVAI
                              HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Appellant(s)
                                          Ms. Adeeba Mujahid, AOR

     For Respondent(s)
                                          Mr. N. Venkatraman, A.S.G.
                                          Mr. Mukesh Kumar Maroria, AOR
                                          Mr. Annirudh Sharma Ii, Adv.
                                          Mr. Shantnu Sharma, Adv.
                                          Mr. Rupesh Kumar, Adv.
                                          Mr. V.C. Bharathi, Adv.
                                          Mr. Satya Prakash Gautam, Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

1. As prayed, four weeks’ time is granted to file rejoinder affidavit.

2. List this matter after four weeks.

(DEEPAK SINGH) Digitally signed by Deepak Singh Date: 2023.10.20 (ANJU KAPOOR) COURT MASTER (SH) 17:11:15 IST Reason: COURT MASTER (NSH)