Delhi High Court - Orders
Kal Airways Pvt. Ltd vs M/S Spicejet Ltd. & Anr on 5 February, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~51-52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 31/2019 & EX.APPL.(OS) 679/2019
EX.APPL.(OS) 1054/2020, EX.APPL.(OS) 937/2023, EX.APPL.(OS)
1284/2023, EX.APPL.(OS) 1501/2023, EX.APPL.(OS) 34/2024
I.A. 6946/2019
KAL AIRWAYS PVT. LTD. ..... Decree Holder
Through: Mr. Maninder Singh, Sr. Advocate
with Ms. Nandini Gore, Ms.Sonia Nigam, Mr.
Akarsh Sharma and Mr. Ajay Sabharwal,
Advocates.
versus
M/S SPICEJET LTD. & ANR. ..... Judgement Debtor
Through: Mr. Amit Sibal, Sr Advocate with
Mr. K.R. Sasiprabhu, Mr.Goutham Shivshankar,
Mr. Tushar Bhardwaj and Mr. Manan Shishodia,
Advocates.
51
+ OMP (ENF.) (COMM.) 32/2019 & EX.APPL.(OS) 938/2023
EX.APPL.(OS) 1283/2023, EX.APPL.(OS) 36/2024
EX.APPL.(OS) 42/2024
MR. KALANITHI MARAN ..... Decree Holder
Through: Mr. Maninder Singh, Sr. Advocate
with Ms. Nandini Gore, Ms.Sonia Nigam, Mr.
Akarsh Sharma and Mr. Ajay Sabharwal,
Advocates.
versus
M/S SPICEJET LTD. & ANR. ..... Judgement Debtor
Through: Mr. Amit Sibal, Sr Advocate with
Mr. K.R. Sasiprabhu, Mr.Goutham Shivshankar,
Mr. Tushar Bhardwaj and Mr. Manan Shishodia,
Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/02/2024 at 21:00:42
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 05.02.2024
1. For the time being, the judgment debtor shall make a payment of Rs. 50 crores to the decree holder, i.e. KAL AIRWAYS PVT. LTD. within 6 weeks from today.
2. List for further proceedings 14.05.2024.
3. In case the judgment debtor succeeds, the amount will be liable to be returned.
4. The payment made shall be subject to the outcome of the appeal.
JASMEET SINGH, J FEBRUARY 5, 2024 / (MS) Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2024 at 21:00:42