Rajasthan High Court - Jodhpur
Om Shiv Sansthan Yoga And Naturopathy ... vs State Of Rajasthan on 1 December, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
(1 of 1) [CW-16430/2018]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 16430/2018
Om Shiv Sansthan Yoga And Naturopathy College
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Dilip Choudhary for Mr. Akhilesh
Rajpurohit
For Respondent(s) : Mr. Mukesh Rajpurohit, AGC
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 01/12/2021 Issue fresh notice to respondent no.4. Mr. Mukesh Rajpurohit, AGC is directed to accept notice on behalf of the respondent no.4, which he accepts and seeks some time to complete his instructions.
Time prayed for is allowed. List after six weeks.
(DR.PUSHPENDRA SINGH BHATI),J. 52-Sudheer/-
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