Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Om Shiv Sansthan Yoga And Naturopathy ... vs State Of Rajasthan on 1 December, 2021

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                                           (1 of 1)                                  [CW-16430/2018]


                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                 S.B. Civil Writ Petition No. 16430/2018

                                   Om Shiv Sansthan Yoga And Naturopathy College
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Dilip Choudhary for Mr. Akhilesh
                                                                  Rajpurohit
                                   For Respondent(s)        :     Mr. Mukesh Rajpurohit, AGC



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 01/12/2021 Issue fresh notice to respondent no.4. Mr. Mukesh Rajpurohit, AGC is directed to accept notice on behalf of the respondent no.4, which he accepts and seeks some time to complete his instructions.

Time prayed for is allowed. List after six weeks.

(DR.PUSHPENDRA SINGH BHATI),J. 52-Sudheer/-

(Downloaded on 03/12/2021 at 08:49:05 PM) Powered by TCPDF (www.tcpdf.org)