Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Assam - Subsection Section 22(2) in Assam Yoga Council Act, 2018 (2)Every application under sub-section (1) shall be accompanied with the prescribed fee; such proof as may be necessary in support of the qualification stated in the application and proof of age wherever the minimum age-limit is prescribed.
