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[Section 10]
[Entire Act]
State of Rajasthan - Subsection
Section 10(8) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011
| 1. Director General, ACB | Chairman |
| 2. Commissioner, Information and Technology | Member |
| 3. Superintendent of Police (Administration) | Member Secretary |