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Delhi High Court - Orders

Pavan Sachdeva vs Central Public Information ... on 17 May, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                          $~25 to 27
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +                       W.P.(C) 7217/2015 and CM APPL. 3362/2022
                                                      PAVAN SACHDEVA                                                                 ..... Petitioner
                                                                  Through:                                       Petitioner in person.

                                                                                         versus

                                                      CENTRAL PUBLIC INFORMATION OFFICER(HUDCO) AND
                                                      ORS.                                     ..... Respondents
                                                                  Through: Mr. Rohit Sharma, Mr. Ashok Kumar
                                                                             and Mr. Nikhil Purohit, Advocates
                                                                             (M: 7073632129).
                                          26                      WITH
                                          +                       W.P.(C) 7577/2015
                                                      PAVAN SACHDEVA                           ..... Petitioner
                                                                  Through: Petitioner in person.

                                                                                         versus

                                                      THE CENTRAL PUBLIC INFORMATION
                                                      OFFICER AND ORS.                          ..... Respondents
                                                                   Through: Mr. Rohit Sharma, Mr. Ashok Kumar
                                                                              and Mr. Nikhil Purohit, Advocates
                                                                              (M: 7073632129).
                                          27                       AND
                                          +                        W.P.(C) 7645/2015
                                                      PAVAN SACHDEVA                            ..... Petitioner
                                                                   Through: Petitioner in person.

                                                                                         versus

                                                      THE CENTRAL PUBLIC INFORMATION OFFICER
                                                      AND ORS.                                ..... Respondents
                                                                   Through: Mr. Rohit Sharma, Mr. Ashok Kumar
                                                                             and Mr. Nikhil Purohit, Advocates
                                                                             (M: 7073632129).




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 10:42:08
                                                       CORAM:
                                                      JUSTICE PRATHIBA M. SINGH
                                                               ORDER

% 17.05.2023

1. This hearing has been done through hybrid mode.

2. Hon'ble Judge is not holding Court today, as she is participating in an International Seminar.

3. List on 9th October, 2023.

BY ORDER (COURT MASTER) MAY 17, 2023 mr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:42:08