Delhi High Court - Orders
Pavan Sachdeva vs Central Public Information ... on 17 May, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~25 to 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7217/2015 and CM APPL. 3362/2022
PAVAN SACHDEVA ..... Petitioner
Through: Petitioner in person.
versus
CENTRAL PUBLIC INFORMATION OFFICER(HUDCO) AND
ORS. ..... Respondents
Through: Mr. Rohit Sharma, Mr. Ashok Kumar
and Mr. Nikhil Purohit, Advocates
(M: 7073632129).
26 WITH
+ W.P.(C) 7577/2015
PAVAN SACHDEVA ..... Petitioner
Through: Petitioner in person.
versus
THE CENTRAL PUBLIC INFORMATION
OFFICER AND ORS. ..... Respondents
Through: Mr. Rohit Sharma, Mr. Ashok Kumar
and Mr. Nikhil Purohit, Advocates
(M: 7073632129).
27 AND
+ W.P.(C) 7645/2015
PAVAN SACHDEVA ..... Petitioner
Through: Petitioner in person.
versus
THE CENTRAL PUBLIC INFORMATION OFFICER
AND ORS. ..... Respondents
Through: Mr. Rohit Sharma, Mr. Ashok Kumar
and Mr. Nikhil Purohit, Advocates
(M: 7073632129).
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 10:42:08
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 17.05.2023
1. This hearing has been done through hybrid mode.
2. Hon'ble Judge is not holding Court today, as she is participating in an International Seminar.
3. List on 9th October, 2023.
BY ORDER (COURT MASTER) MAY 17, 2023 mr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:42:08