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Supreme Court - Daily Orders

M/S. Sunrise Internationals vs New India Assurance Co. Ltd. on 1 February, 2021

Bench: Navin Sinha, Krishna Murari

     ITEM NO.7                    Court 12 (Video Conferencing)                 SECTION XVII-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).     109-110/2021

     M/S. SUNRISE INTERNATIONALS                                            Appellant(s)

                                                       VERSUS

     NEW INDIA ASSURANCE CO. LTD.                                           Respondent(s)

     (IA No.7326/2021-EXEMPTION                     FROM    FILING   C/C   OF    THE   IMPUGNED
     JUDGMENT)

     Date : 01-02-2021 These appeals were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE KRISHNA MURARI

     For Appellant(s)                  Mr. Sameer Nandwani, Adv.
                                       Mr. Syed Ahmaed Saud, Adv.
                                       Mr. Daanish Ahmad Syed, Adv.
                                       Mr. Mohd. Parvez Dabas, Adv.
                                       Mr. Uzmi Jameel Husain, Adv.
                                       M/S. Shakil Ahmad Syed, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.02.02 16:56:01 IST Reason: