Supreme Court - Daily Orders
M/S. Sunrise Internationals vs New India Assurance Co. Ltd. on 1 February, 2021
Bench: Navin Sinha, Krishna Murari
ITEM NO.7 Court 12 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 109-110/2021
M/S. SUNRISE INTERNATIONALS Appellant(s)
VERSUS
NEW INDIA ASSURANCE CO. LTD. Respondent(s)
(IA No.7326/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 01-02-2021 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Sameer Nandwani, Adv.
Mr. Syed Ahmaed Saud, Adv.
Mr. Daanish Ahmad Syed, Adv.
Mr. Mohd. Parvez Dabas, Adv.
Mr. Uzmi Jameel Husain, Adv.
M/S. Shakil Ahmad Syed, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.02.02 16:56:01 IST Reason: