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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(1)For the deprivation of the Company of the management of its undertakings, there shall be given to the Company by the State Government an amount of rupees seven thousand and five hundred.