Delhi High Court - Orders
Macrotech Developers Ltd. (Formerly ... vs Union Of India & Ors on 9 August, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~7 to 9, 11 to 81, 108
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3910/2020
MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
M/S LODHA DEVELOPERS LTD.) & ANR ..... Petitioners
Through Mr.Amar Dev, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~8
+ W.P.(C) 2970/2021
M/S DRA AADITHYA PROJECTS PVT. LTD. ..... Petitioner
Through Mr.Manish Panda, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Yunus Malik, Adv. for NAA.
$~9
+ W.P.(C) 3254/2021 & CM No.9933/2021
GILLETTE INDIA LTD ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta Advocate for UOI.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 1 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~11
+ W.P.(C) 10999/2018
M/S PYRAMID INFRATECH PRIVATE LIMITED
..... Petitioner
Through Mr.Abhishek A Rastogi and
Mr.Pratyushprava Saha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-3.
$~12
+ W.P.(C) 12444/2018 & CM Nos.48351-52/2018
MASCOT BUILDCON PRIVATE LIMITED ..... Petitioner
Through Mr.Aseem Mehrotra, Adv.
versus
NATIONAL ANTI-PROFITEERING AUTHORITY & ORS.
..... Respondents
Through
$~13
+ W.P.(C) 12647/2018
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through Mr. Tarun Gulati, Sr. Advocate with
Mr. Mr. Sparsh Bhargava, Mr.
Vinayak Mathur Advocates
versus
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 2 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Anurag Ahluwalia CGSC for
R1/UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~14
+ W.P.(C) 13194/2018
SHARMA TRADING COMPANY ..... Petitioner
Through Mr. Naresh Thacker, Mr. Kumar
Visalaksh, Mr. Udit Jain, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Anurag Ahluwalia CGSC for
R1/UOI.
Ms.Aakanksha Kaul, Mr.Manek
Singh, Advs. for NAA
$~15
+ W.P.(C) 378/2019
HINDUSTAN UNILEVER LIMITED ..... Petitioner
Through Mr. C.S Lodha, Sr. Adv.with
Ms.Vanita Bhargava, Mr. Ajay
Bhargava, Ms. Shweta Kabra, Ms.
Prerna Singh, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Vikrant N Goyal Advocate
$~16
+ W.P.(C) 1418/2019 & CM No.6501/2019
M/S J.P. & SONS THROUGH SHRI ANKIT KHANDELWAL,
PROPRIETOR ..... Petitioner
Through Mr.Swarnendu Chaterjee, Adv.
versus
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 3 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH
ITS SECRETARY & ORS. ..... Respondents
Through Mr. Tarun Gulati, Sr. Advocate with
Mr. Mr. Sparsh Bhargava,
Mr.Vinayak Mathur Advocates
$~17
+ W.P.(C) 1655/2019
M/S EXCEL RASAYAN PRIVATE LIMITED ..... Petitioner
Through Mr.Ajay Bhargava, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Gyanendra Singh, SC for NAA
$~18
+ W.P.(C) 2347/2019
JUBILANT FOODWORKS LTD. & ANR. ..... Petitioners
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through
$~19
+ W.P.(C) 3759/2019
MASCOT BUILDCON PRIVATE LTD. ..... Petitioner
Through Mr.Aseem Mehrotra, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 4 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
$~20
+ W.P.(C) 4213/2019
ABBOTT HEALTHCARE PRIVATE LIMITED & ANR.
..... Petitioner
Through Mr. Rohan Shah, Ms Vanita
Bhargava,Mr. Ajay Bhargava, Ms.
Shweta Kabra, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Anurag Ahluwalia CGSC for
R1/UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~21
+ W.P.(C) 4818/2019
M/S CLOUDTAIL INDIA PVT. LTD & ANR. ..... Petitioners
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Chandra Prakash, Adv. for R-2 &
3.
$~22
+ W.P.(C) 5558/2019 & CM No.24368/2019
UNICHARM INDIA PVT. LTD. ..... Petitioner
Through Mr.Rupender Sinhmar, Adv.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 5 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
$~23
+ W.P.(C) 7743/2019 & CM No.8162/2019
RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
Through Mr. P. Chidambaram, Sr. Adv. with
Mr. R. Jawahar. Mr. Siddharth Bawa
Mr. Anuj Garg, Mr. Mohit Sharma
Advs..
versus
UNION OF INDIA THROUGH ITS SECRETARY & ORS.
..... Respondent
Through Mr.Abhay Prakash Sahay, CGSC for
UOI.
Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta Advocate
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~24
+ W.P.(C) 8162/2019
AFFINITI ENTERPRISES ..... Petitioner
Through Mr. R. Jawahar. Mr. Siddharth Bawa
Mr. Anuj Garg, Mr. Mohit Sharma
Advs..
versus
UNION OF INDIA THROUGH ITS SECRETARY & ORS.
..... Respondent
Through Mr.Abhay Prakash Sahay, CGSC for
UOI.
Mr. Ravi Chawla with Mr. Avi Kalra
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 6 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
and Mr. Avneesh Upadhyay,
Advocates for R-2 & 3
$~25
+ W.P.(C) 7910/2019 & CM No.32779/2019
SALARPURIA REAL ESTATE PVT. LTD ..... Petitioner
Through Mr.Abhishek A Rastogi and
Mr.Pratyushprava Saha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Abhay Prakash Sahay ,CGSC for
UOI. ALSO
Mr.Sushil KUmar Pandey, SPC
Mr.Rahul Mourya, Adv. For UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~26
+ W.P.(C) 7911/2019
SATTVA DEVELOPERS PVT. LTD ..... Petitioner
Through Mr.Abhishek A Rastogi and
Mr.Pratyushprava Saha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Abhay Prakash Sahay, CGSC for
UOI.
Mr.Gyanendra Singh, SC for NAA.
$~27
+ W.P.(C) 8078/2019
M/S SATYA ENTERPRISES ..... Petitioner
Through Mr.Sumit K Batra, Mr.Manish
Khurana, Mr.Kunal Yograj Verma,
Advocates
versus
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 7 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Sushil Kumar Pandey, SPC,
Mr.Rahul Mourya, Adv. For UOI.
Mr.Satyakam Advocate for R-4
GNCTD.
$~28
+ W.P.(C) 9053/2019
UNICHARM INDIA PVT. LTD ..... Petitioner
Through Mr.Rupender Sinhmar, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
$~29
+ W.P.(C) 9248/2019
SINGNATURE BUILDERS PVT LTD ..... Petitioner
Through Mr.Puneet Agrawal, Ms.Hemlata
Rawat and Ms.Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~30
+ W.P.(C) 11253/2019 & CM No.46337/2019
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through Mr. Tarun Gulati, Sr. Adv. with
Mr.Sparsh Bhargava, Mr. Vinayak
Mathur Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 8 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr.Rajesh Kumar, Adv. for UOI.
$~31
+ W.P.(C) 12355/2019
PARAMOUNT, PROPBUILD PVT. LTD. ..... Petitioner
Through Mr. Giriraj Subramanium, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Ruchir Mishra and Mr.Mukesh
Kumar Tiwari Advocates for UOI
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~32
+ W.P.(C) 12717/2019
BHARTIYA CITY DEVELOPERS PVT LTD ..... Petitioner
Through Mr.Abhishek A Rastogi and
Mr.Pratyushprava Saha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Vikram Jetly CGSC for UOI.
$~33
+ W.P.(C) 12847/2019 & CM No.52474/2019
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
..... Petitioner
Through Mr.Puneet Agrawal, Ms.Hemlata
Rawat and Ms.Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Vikram Jetly CGSC for UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 9 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2 & 5.
$~34
+ W.P.(C) 969/2020
NESTLE INDIA LTD. & ANR. ..... Petitioners
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Kritiman Singh, CGSC, Mr.Waize
Ali Noor, Adv. for UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~35
+ W.P.(C) 1171/2020
IFB INDUSTRIES LTD, ..... Petitioner
Through Mr. S. Ganesh, Senior Advocate, Mr.
U. A Rana and Mr. Himanshu Mehta
Advocates
versus
NATIONAL ANTI-PROFITEERING AUTHORITY & ANR.
..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 10 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~36
+ W.P.(C) 1406/2020 & CM No.4879/2020
M/S FRIENDS LAND DEVELOPERS ..... Petitioner
Through Mr.Prakash Kumar and Ms. Rashmi
Singh,Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Rajesh Kumar, Adv. for UOI.
Ms.Sonia Sharma, Adv. for R2 & 3.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv for
R-4 & 5
$~37
+ W.P.(C) 1780/2020
JOHNSON & JOHNSON PVT.LTD ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Vikram Jetly CGSC for UOI
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 11 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~38
+ W.P.(C) 2083/2020 & CM No.7369/2020
FUSION BUILDTECH PVT LTD ..... Petitioner
Through Mr.Abhishek A Rastogi and
Mr.Pratyushprava Saha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Rajesh Kumar, Adv. for UOI.
Mr. Aman Malik, Adv. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4
$~39
+ W.P.(C) 2084/2020 & CM No.7371/2020
ASTER INFRAHOME PVT LTD ..... Petitioner
Through Mr.Abhishek A Rastogi and
Mr.Pratyushprava Saha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Rajesh Kumar, Adv. for UOI. Mr.
Mr.Samir Malik, Adv. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
$~40
+ W.P.(C) 2445/2020
MIS SARVPRIYA SECURITIES PVT. LTD ..... Petitioner
Through Mr.Puneet Agrawal, Ms.Hemlata
Rawat and Ms.Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 12 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr. Aman Malik, Adv. for NAA.
$~41
+ W.P.(C) 2490/2020
JOHNSON & JOHNSON PVT LTD, ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~42
+ W.P.(C) 2742/2020 & CM No.9552/2020
ACME HOUSING INDIA PVT. LTD. ..... Petitioner
Through Mr. Prateek Bansal, Mr. Vineet
Nagla, Mr. Anand Landge, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. B.N.P. Pathak, SGSC for UOI.
$~43
+ W.P.(C) 3737/2020
PHIILIPS INDIA LIMITED. ..... Petitioner
Through Mr.Vishal Gourav, Adv
versus
UNION OF INDIA & ORS. ..... Respondents
Through Ms. Mansie jain, advocate for R-8
Mr.Samir Malik, Adv. for NAA.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 13 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~44
+ W.P.(C) 3911/2020
M/S NANI RESORTS AND FLORICULTURE PVT. LTD.
..... Petitioner
Through Mr.Puneet Agrawal, Ms.Hemlata
Rawat and Ms.Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5 to 7.
$~45
+ W.P.(C) 4131/2020
MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
Through Mr.Alok Yadav, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Asheesh Jain, CGSC, Mr. Adarsh
Kr. Gupta, Adv. for UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv.
$~46
+ W.P.(C) 4345/2020
RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
Through Mr. P. Chidambaram, Sr. Adv. With
Mr. R. Jawahar. Mr. Siddharth Bawa
Mr. Anuj Garg, Mr. Mohit Sharma
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 14 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
Advs..
versus
UNION OF INDIA AND ORS & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~47
+ W.P.(C) 4348/2020
APEX MEADOWS PVT LTD ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Ms. Neha Malik, Adv. for R-2 & 3.
Ms. Prity Kumari and M. Rambabu,
Adv. for Respondent - Pawan Alloy.
$~48
+ W.P.(C) 4375/2020
M/S PATANJALI AYURVED LTD ..... Petitioner
Through Mr Priyadarshi Manish, Ms Anjali J
Manish, Ms Kinjal Shrivastava, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~49
+ W.P.(C) 4516/2020
MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
Through Mr. Tarun Gulati, Senior Adv. with
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 15 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
Mr. Kumar Visalaksh, Mr. Udit Jain,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
$~50
+ W.P.(C) 4607/2020
AFFINITI ENTERPRISES ..... Petitioner
Through Mr. R. Jawahar. Mr. Siddharth Bawa
Mr. Anuj Garg, Mr. Mohit Sharma
Advs..
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
Mr. Ravi Chawla with Mr. Avi Kalra
and Mr. Avneesh Upadhyay,
Advocates for R-2 & 3
$~51
+ W.P.(C) 4824/2020 & CM No.2183/2021
M/S CILANTRO DINERS PVT. LTD ..... Petitioner
Through Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
Mr.Rony O. John, Mr.Piyush Swami
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 16 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
and Mr.Arshdeep Singh, Advs. for R-
2 and 3.
$~52
+ W.P.(C) 4957/2020
WHIRLPOOL OF INDIA LTD ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5.
$~53
+ W.P.(C) 5347/2020& CM No.23558/2020
GAURSONS REALTECH PVT LTD ..... Petitioner
Through Mr.Mrinal Bharat Ram, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr.Bhagvan Swarup Shukla,
SGSC,Mr. Sarvan Kumar, adv for
UOI
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 17 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~54
+ W.P.(C) 5798/2020 & CM No.5979/2020
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
..... Petitioner
Through Mr.Puneet Agrawal, Ms.Hemlata
Rawat and Ms.Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2,5 to 7.
$~55
+ W.P.(C) 5979/2020 & CM No.21655/2020
EMAAR MGF LAND LTD ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA
$~56
+ W.P.(C) 6671/2020
GAURAV SHARMA FOOD INDUSTRIES ..... Petitioner
Through Mr.Nikhil Gupta, Adv.
versus
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 18 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Vivek Goyal, CGSC for UOI/R-1
$~57
+ W.P.(C) 7412/2020 & CM No.24800/2020
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through Mr.Tushar Jarwal,Mr. Rahul Sateeja
Mr.Deepak Thackur, Mr.Anurag
Soan, Ms.Vrinda Bagaria, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
$~58
+ W.P.(C) 7736/2020
M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Ms.Aakanksha Kaul, Mr.Manek
Singh, Advs. for NAA
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 19 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~59
+ W.P.(C) 8229/2020
LITECON INDUSTRIES PVT.LTD. ..... Petitioner
Through Mr. Kumar Visalaksh, Mr. Udit Jain,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
$~60
+ W.P.(C) 8751/2020 & CM No.28192/2020
M/S SIGNATURE BUILDERS PVT. LTD. ..... Petitioner
Through Mr.Puneet Agrawal, Ms.Hemlata
Rawat and Ms.Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Harish Vaidyanathan Shankar
CGSC, Ms. S. Bushra Kazim, Adv. &
Ms.Manpreet Kaur Bhasin, GP for
UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2.
$~61
+ W.P.(C) 9146/2020 & CM No.29630/2020
LITE BITE TRAVELS FOODS PVT LTD ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 20 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Ashwini Chawla, Adv. for R-2 &
3
$~62
+ W.P.(C) 10901/2020 & CM Nos.24162-63/2020
S.C. JOHNSON PRODUCTS PVT. LTD. ..... Petitioner
Through Mr.Rajat Bose, Mr.Atulya Kishore
and Mr.Oshank Mittal, Advs.
versus
UNION OF INDIA, THROUGH ITS SECRETARY & ORS.
..... Respondents
Through Ms.Nidhi Raman, CGSC, Mr.Zubin
Singh Adv. for R-1.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~63
+ W.P.(C) 10932/2020 & CM Nos.24237-38/2020
M/S EMAAR MGF LAND LTD ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~64
+ W.P.(C) 990/2021
M/S BPTP LTD. ..... Petitioner
Through Mr.Kishore Kunal, Mr.Manish
Rastogi, Advs.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 21 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Mr. Asheesh Jain, CGSC, Mr. Adarsh
Kr. Gupta, Adv. for UOI
$~65
+ W.P.(C) 997/2021 & CM No.2721/2021
M/S MAN REALTY LTD & ANR. ..... Petitioners
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
$~66
+ W.P.(C) 1357/2021
M/S INFINITI RETAIL LTD ..... Petitioner
Through Mr.Rohan Shah, Advocate, Mr. Mihir
Deshmukh, Ms. Megha, Mr.Jay
Gandhi and Mr. Rajat Mittal,Advs.
versus
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 22 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
UNION OF INDIA AND ORS. ..... Respondents
Through Mr. Dev P Bhardwaj,CGSC with
Ms.Anubha Bhardwaj,Adv for UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~67
+ W.P.(C) 1366/2021
M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
Through Mr. Rohan Shah, Mr. S. Mahesh
Sahasranaman, Mr. SriSabari Rajan,
Ms. Geetanjali Murti & Mr. Kumar
Harshvardhan, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~68
+ W.P.(C) 1593/2021 & CM No.4529/2021
RAYMOND CONSUMER CARE LTD. ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Pradeep kumar Sharma, Adv.for
UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 23 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~69
+ W.P.(C) 1765/2021
M/S LE REVE ..... Petitioner
Through Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Rishabh Sahu, Adv. for UOI.
Mr.Ashwini Chawla, Adv. for R-2 &
3
$~70
+ W.P.(C) 1766/2021
NEEVA FOODS PVT. LTD ..... Petitioner
Through Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Aditya Dewan, Adv. for R-3
$~71
+ W.P.(C) 1852/2021 & CM No.5359/2021
M/S SUBWAY SYSTEMS INDIA PVT LTD ..... Petitioner
Through Mr.Abhishek A Rastogi and
Mr.Pratyushprava Saha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Satya Ranjan Swain, CGSC,
Mr.Kautilya Birat, Adv. for R-1.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 24 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~72
+ W.P.(C) 1951/2021 & CM Nos.5705-06/2021
M/S SUB WEST RESTAURANTS LLP ..... Petitioner
Through Mr.Abhishek Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Ms.Sunieta Ojha,Adv. for R-1.
Mr.Aditya Dewan, Adv. for R-3
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
$~73
+ W.P.(C) 2440/2021
BONNE SANTE ..... Petitioner
Through Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Pradeep kumar Sharma, Adv.for
UOI.
Mr.Rony O. John, Mr.Piyush Swami
and Mr.Arshdeep Singh, Advs. for R-
2 and 3.
$~74
+ W.P.(C) 2897/2021 & CM No.8726/2021
ITC LIMITED & ANR. ..... Petitioners
Through Mr. Ajay Aggarwal, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 25 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~75
+ W.P.(C) 3306/2021
PROCTER AND GAMBLE HOME PRODUCTS PVT LTD
..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Ripudaman Bhardwaj, CGSC
and Kushagra Kumar, Adv for R-1.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~76
+ W.P.(C) 3327/2021
PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD
..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Vivek Goyal, CGSC for UOI/R-1.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 26 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~77
+ W.P.(C) 3508/2021 & CM Nos.25152-53/2021
M/S ALTON BUILDTECH INDIA PVT LTD ..... Petitioner
Through Mr. Shravan Sahny and
Mr. Kritika Sachdeva, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~78
+ W.P.(C) 3867/2021
M/S ELECTRONICS MART INDIA LTD ..... Petitioner
Through Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
Mr. Yunus Malik, Adv. for NAA.
$~79
+ W.P.(C) 4600/2021
INOX LEISURE LIMITED. ..... Petitioner
Through Mr. Kumar Visalaksh, Mr. Udit Jain,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Abhay Prakash Sahay,CGSC for
UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
Signature Not Verified
Digitally Signed W.P.(C) 3910/2020 & connected matters Page 27 of 29
By:KRISHNA BHOJ
Signing Date:10.08.2021
22:12:37
$~80
+ W.P.(C) 4789/2021
M/S MANAS VIHAR SAHAKARI AWAS SAMITI LTD.
..... Petitioner
Through Mr.Abhishek A Rastogi and
Mr.Pratyushprava Saha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Abhay Prakash Sahay,CGSC for
UOI.
Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
$~81
+ W.P.(C) 4954/2021 & CM No.15205/2021
M/S KRISHNA TRADING COMPANY ..... Petitioner
Through Mr.V. Lakshmikumaran,
Mr.B.L.Narasimhan, Mr.Charanya
Lakshmikumaran, Mr.Karan Sachdev,
Mr.Agrim Arora, Mr.Avisha Khatri,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Tushar Mehta, SG with Mr.Zoheb
Hossain, Sr. SC and Ms.Tulika Gupta,
Advs. for NAA.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 09.08.2021 Hearing in these matters has been conducted through video conferencing.
Signature Not Verified Digitally Signed W.P.(C) 3910/2020 & connected matters Page 28 of 29 By:KRISHNA BHOJ Signing Date:10.08.2021 22:12:37Mr. Chidambaram, learned Senior Counsel for the petitioner, has commenced his arguments in W.P.(C) 7743/2019 and W.P.(C) 4345/2020.
List for remaining arguments on 01st September, 2021 at 2.30 p.m. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J AUGUST 9, 2021/Arya Signature Not Verified Digitally Signed W.P.(C) 3910/2020 & connected matters Page 29 of 29 By:KRISHNA BHOJ Signing Date:10.08.2021 22:12:37