Jammu & Kashmir High Court
Taib Ahmed And Ors vs State Of J&K; And Others on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 74
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
IA No. 01/2018 in SWP No. 130/2015
Date of order: 09.10.2018
Taib Ahmed and others v. State of J&K and others
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): None.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Await appearance of the parties.
Adjourned.
List in 2nd week of November, 2018.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh