Section 5 in The Assam Court-Fees (Amendment) Act, 1958
5. Amendment of Schedule II, Article I.
(1)In the third column in Article 1 of Schedule II of the Principal Act, for the words "four annas" opposite Clause (a) the words "twenty-five naye paise" shall be substituted.(2)In the third column in Article I of Schedule II of the Principal Act, for the words "twelve annas" opposite Clause (a) the words "twenty-five naye paise" shall be substituted.
