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[Cites 0, Cited by 0] [Section 209(2)] [Section 209] [Entire Act]

State of Haryana - Subsection

Section 209(2)(o) in Haryana Panchayati Raj Act, 1994

(o)as to the control which may be exercised over Gram Panchayats, Panchayat Samitis and Zila Parishads in financial matters generally and as to the authorities who may exercise such control ;