Supreme Court - Daily Orders
Shail Kumari (Dead) Through Lrs vs Bhagwan Das. on 10 July, 2015
ITEM NO.39 REGISTRAR COURT. 2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Petition(s) for Special Leave to Appeal (C) No(s). 6310-6311/2014
SHAIL KUMARI & ANR. Petitioner(s)
VERSUS
BHAGWAN DEEN & ORS. Respondent(s)
(with office report)
Date : 10/07/2015 These petitions were called on for hearing today.
For Petitioner(s) Ms.Renuka Jumrani,adv.
Ms. Mridula Ray Bharadwaj,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner shall within a period of four weeks file the affidavit in proof of dasti service of notice already issued to all the respondents.
Post the matter again on 14.09.2015.
(SURAJIT DEY) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.07.14 16:11:24 IST Reason: