Himachal Pradesh High Court
Vijay Kumar & Ors. vs . Temple Trust on 12 December, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Vijay Kumar & Ors. Vs. Temple Trust Jwalamukhi & Ors.
CWP No. 3066 of 2024 12.12.2024 Present: Mr. Karun Negi, Advocate, for the petitioner.
Mr. Deepak Sharma, Advocate, for respondents No.1 & 2.
Mr. Rajpal Thakur, Additional Advocate General, for respondent No.3.
Reply filed by respondents No.1 & 2. Reply not filed by respondent No.3. More time prayed for. Let needful be done, within a period of four weeks. List thereafter. In the meanwhile, rejoinder to the reply of respondents No.1 & 2, be filed.
(Ajay Mohan Goel) Judge December 12, 2024 (Shivank Thakur)