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State of Andhra Pradesh - Section

Section 21 in Rules For Remission Suspension of Land Revenue in Andhra Area

21. Grant of suspension or remission, Revenue Officers to take initiative and submit proposals for suspension or remission.

- In seasons of exceptional drought or famine when there has been general failure of crop, the Revenue Officers should take the initiative and make arrangements, as soon as the unfavourable character of the season had declared itself, for a thorough inspection of the crops and for the submission, if necessary, of proposals for suspension or remission of revenue on the lines indicated in Rules 22 to 27 infra for the consideration and orders of the Board of Revenue and the Government. These inspections should be completed as far as possible six weeks before the commencement of the kist date.