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Calcutta High Court

Ecgc Limited (Formerly Export Credit ... vs Mittal Technopack Private Limited & Anr on 5 September, 2019

Author: I. P. Mukerji

Bench: I. P. Mukerji, Md. Nizamuddin

OD - 16
                                     ORDER SHEET
                                    APO 246 of 2018
                                          With
                                     WP 94 of 2015
                          IN THE HIGH COURT AT CALCUTTA
                              Civil Appellate Jurisdiction
                                    ORIGINAL SIDE


   ECGC LIMITED (FORMERLY EXPORT CREDIT GUARANTEE CORP OF INDIA)
                              Versus
              MITTAL TECHNOPACK PRIVATE LIMITED & ANR.


        BEFORE:
        The Hon'ble JUSTICE I. P. MUKERJI

The Hon'ble JUSTICE MD. NIZAMUDDIN Date : 5th September, 2019.

The Court : None appears for the parties.

No accommodation is sought.

This appeal is adjourned till after vacation and is to appear in the monthly list of November, 2019.

(I. P. MUKERJI, J.) (MD. NIZAMUDDIN, J.) A Dey