Calcutta High Court
Ecgc Limited (Formerly Export Credit ... vs Mittal Technopack Private Limited & Anr on 5 September, 2019
Author: I. P. Mukerji
Bench: I. P. Mukerji, Md. Nizamuddin
OD - 16
ORDER SHEET
APO 246 of 2018
With
WP 94 of 2015
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
ECGC LIMITED (FORMERLY EXPORT CREDIT GUARANTEE CORP OF INDIA)
Versus
MITTAL TECHNOPACK PRIVATE LIMITED & ANR.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
The Hon'ble JUSTICE MD. NIZAMUDDIN Date : 5th September, 2019.
The Court : None appears for the parties.
No accommodation is sought.
This appeal is adjourned till after vacation and is to appear in the monthly list of November, 2019.
(I. P. MUKERJI, J.) (MD. NIZAMUDDIN, J.) A Dey