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State of Gujarat - Section

Section 70 in Gujarat Government Rules of Business, 1990

70. To monitor the general welfare of the Non Resident Indians and in times of crisis identify specific problems of Gujarati Non Resident Indians groups and take up the same with and through Government of India." (Date 17/06/1998)

[D] Deleted. (Date 14/06/1999 , Date 03/09/2005)