Delhi High Court - Orders
Ved Prakash Rastogi And Ors vs Union Of India & Ors on 12 February, 2026
Author: Amit Bansal
Bench: Amit Bansal
$~21 to 82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
$~21
+ W.P.(C) 719/2014, CM APPL. 11630/2021 & CM APPL.
66800/2025
VED PRAKASH RASTOGI AND ORS .....Petitioners
versus
UNION OF INDIA & ORS .....Respondents
$~22
+ W.P.(C) 7122/2017 & CM APPL. 29535/2017
HARCHARAN SINGH BAWA & ORS .....Petitioners
Through:
versus
DELHI CANTONMENT BOARD & ANR .....Respondents
Through:
$~23
+ W.P.(C) 7879/2017 & CM APPL. 32558/2017
KAUSHAL JAIN & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD AND ORS. .....Respondents
$~24
+ W.P.(C) 6710/2021 & CM APPL. 21109/2021
MR. PREET BAWA & ORS. .....Petitioners
versus
CONT.CAS(C) 46/2026 & connected matters Page 1 of 19
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DELHI CANTONMENT BOARD & ORS. .....Respondents
$~25
+ W.P.(C) 4893/2025, CM APPL. 22517/2025, CM APPL. 22518/2025
& CM APPL. 22519/2025
SH. AJAY SOOD & ANR. .....Petitioners
versus
UNION OF INDIA & ORS. .....Respondents
$~26
+ W.P.(C) 11280/2021 & CM APPL. 34715/2021
MR. DIVAY SYAL .....Petitioner
versus
DELHI CANTONMENT BOARD THROUGH
ITS CHIEF EXECUTIVE OFFICER & ORS. .....Respondents
$~27
+ W.P.(C) 198/2018 & CM APPL. 798/2018
SANJEEV BHATIANI AND ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD AND
ANR. .....Respondents
$~28
+ W.P.(C) 9338/2020
GOVIND PRASAD AGGARWAL & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ANR. .....Respondents
CONT.CAS(C) 46/2026 & connected matters Page 2 of 19
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$~29
+ W.P.(C) 6099/2021 & CM APPL. 19300/2021
VIJAY KUMAR GUPTA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~30
+ W.P.(C) 5762/2021 & CM APPL. 18086/2021
JITENDER SINGH PANESAR & ORS. .....Petitioners
versus
DELHI CANTONEMENT BOARD & ORS. .....Respondents
$~31
+ W.P.(C) 6192/2021 & CM APPL. 19622/2021
TULSI RAM AGGARWAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~32
+ W.P.(C) 1174/2022 & CM APPL. 3392/2022
VARINDER SABHARWAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~33
+ W.P.(C) 1236/2022 & CM APPL. 3610/2022
SONIA SABHARWAL .....Petitioner
CONT.CAS(C) 46/2026 & connected matters Page 3 of 19
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versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~34
+ W.P.(C) 1237/2022 & CM APPL. 3611/2022
AMARJIT SABHARWAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~35
+ W.P.(C) 3741/2022 & CM APPL. 11116/2022
ARJINDER SINGH & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ANR. .....Respondents
$~36
+ W.P.(C) 3847/2022 & CM APPL. 11419/2022
HARBANS SINGH & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD. & ANR. .....Respondents
$~37
+ W.P.(C) 3871/2022 & CM APPL. 11529/2022
HARMINDER SINGH .....Petitioner
versus
DELHI CANTONMENT BOARD & ANR. .....Respondents
$~38
+ W.P.(C) 3888/2022 & CM APPL. 11566/2022
CONT.CAS(C) 46/2026 & connected matters Page 4 of 19
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VIJAY KUMAR GUPTA .....Petitioner
versus
DELHI CANTONMENT BOARD. & ANR. .....Respondents
$~39
+ W.P.(C) 5791/2022 & CM APPL. 17303/2022
D.P. MITTAL & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD. & ANR. .....Respondents
$~40
+ W.P.(C) 5981/2022 & CM APPL. 17971/2022
SH. RAM CHANDER & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~41
+ W.P.(C) 6071/2022 & CM APPL. 18234/2022
LATE SMT. PHOOLWATI
(THROUGH HER LEGAL HIERS) AND ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~42
+ W.P.(C) 6074/2022 & CM APPL. 18256/2022
RAJENDER PAL GOEL & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
CONT.CAS(C) 46/2026 & connected matters Page 5 of 19
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$~43
+ W.P.(C) 6123/2022 & CM APPL. 18462/2022
SMT. SHEELA RANI .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~44
+ W.P.(C) 6127/2022 & CM APPL. 18469/2022
SURENDER KUMAR MANGAL & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~45
+ W.P.(C) 6157/2022 & CM APPL. 18560/2022
SH. KULDEEP SINGH .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~46
+ W.P.(C) 6655/2022 & CM APPL. 20196/2022
SH. BALJEET SINGH GADIOK .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~47
+ W.P.(C) 6660/2022 & CM APPL. 20209/2022
SH. NARESH KUMAR AGGARWAL & ORS. .....Petitioners
versus
CONT.CAS(C) 46/2026 & connected matters Page 6 of 19
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DELHI CANTONMENT BOARD & ORS. .....Respondents
$~48
+ W.P.(C) 6721/2022 & CM APPL. 20404/2022
LATE SH. SUDERSHAN KUMAR MALIK
(THROUGH HIS LEGAL HEIRS) BIMLA MALIK
& ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~49
+ W.P.(C) 6889/2022 & CM APPL. 21002/2022
PREM LATA SUGANDH AND ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~50
+ W.P.(C) 6891/2022 & CM APPL. 21004/2022
SH. SRIPAL JAIN & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~51
+ W.P.(C) 6928/2022 with CM APPL. 21117/2022
JASBIR SINGH LOYAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~52
+ W.P.(C) 8711/2022 with CM APPL. 15669/2023
CONT.CAS(C) 46/2026 & connected matters Page 7 of 19
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MR SUSHIL KUMAR .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~53
+ W.P.(C) 16330/2022 with CM APPL. 51167/2022 and CM APPL.
34558/2023
ASHOK JAIN .....Petitioner
versus
DELHI CANTONMENT BOARD, & ORS. .....Respondents
$~54
+ W.P.(C) 8788/2022 with CM APPL. 16054/2023
MR DIVAY SYAL & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~55
+ W.P.(C) 8792/2022 with CM APPL. 15667/2023
MR ANIL ARORA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~56
+ W.P.(C) 8794/2022 with CM APPL. 18283/2023
MRS MADHU ARORA .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
CONT.CAS(C) 46/2026 & connected matters Page 8 of 19
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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$~57
+ W.P.(C) 8798/2022 with CM APPL. 17076/2023
MR RAJ KUMAR VIG .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~58
+ W.P.(C) 8801/2022 with CM APPL. 18294/2023
MR DIVAY SYAL & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~59
+ W.P.(C) 8811/2022 with CM APPL. 18280/2023
MR RAJIV ARORA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~60
+ W.P.(C) 8864/2022 with CM APPL. 16051/2023
MRS PREETI SACHDEVA & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~61
+ W.P.(C) 9072/2022 with CM APPL. 18279/2023
MR SUTLESH CHADHA .....Petitioner
CONT.CAS(C) 46/2026 & connected matters Page 9 of 19
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versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~62
+ W.P.(C) 9074/2022 with CM APPL. 15664/2023
MR KAPIL AGGARWAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~63
+ W.P.(C) 9727/2022 with CM APPL. 18442/2023
MR SANJAY ARORA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~64
+ W.P.(C) 12389/2022 with CM APPL. 37213/2022
ARVIND SOOD .....Petitioner
versus
DELHI CANTONTMENT BOARD & ANR. .....Respondents
$~65
+ W.P.(C) 12728/2022 with CM APPL. 38682/2022
ARVIND SOOD .....Petitioner
versus
DELHI CANTONTMENT BOARD & ANR .....Respondents
CONT.CAS(C) 46/2026 & connected matters Page 10 of 19
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The Order is downloaded from the DHC Server on 13/02/2026 at 20:47:47
$~66
+ W.P.(C) 861/2023 with CM APPL. 3361/2023 and CM APPL.
30244/2023
MR. DIVAY SYAL .....Petitioner
versus
DELHI CANTONMENT BOARD AND ORS. .....Respondents
$~67
+ W.P.(C) 1212/2023 with CM APPL. 4599/2023 and CM APPL.
30408/2023
MR. SURJIT SINGH BAWA .....Petitioner
versus
DELHI CANTONMENT BOARD AND ORS. .....Respondents
$~68
+ W.P.(C) 1376/2023 with CM APPL. 5132/2023 and CM APPL.
30228/2023
MR. SANDEEP DHAMIJA .....Petitioner
versus
DELHI CANTONMENT BOARD AND ORS. .....Respondents
$~69
+ W.P.(C) 2975/2023 with CM APPL. 11586/2023
SH. VIRENDER SINGH & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~70
+ W.P.(C) 3263/2023 with CM APPL. 12732/2023
CONT.CAS(C) 46/2026 & connected matters Page 11 of 19
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SH. RAVINDER DUA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~71
+ W.P.(C) 3687/2023 with CM APPL. 14267/2023
SH. HARISH SACHDEVA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~72
+ W.P.(C) 4450/2023 with CM APPL. 17119/2023
RAJAN AHUJA AND ORS .....Petitioners
versus
DELHI CANTONTMENT BOARD & ANR. .....Respondents
$~73
+ W.P.(C) 4464/2023 with CM APPL. 17138/2023
NARESH AGGARWAL ORS .....Petitioners
versus
DELHI CANTONTMENT BOARD & ANR. .....Respondents
$~74
+ W.P.(C) 7662/2023 with CM APPL. 29678/2023 and CM APPL.
6794/2026
BRIJ MOHAN KHANNA AND ORS .....Petitioners
versus
DELHI CANTONMENT BOARD AND ORS .....Respondents
CONT.CAS(C) 46/2026 & connected matters Page 12 of 19
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$~75
+ W.P.(C) 9150/2023 with CM APPL. 34793/2023
ISHWAR DASS & ANR. .....Petitioners
versus
DELHI CANTONTMENT BOARD & ANR. .....Respondents
$~76
+ W.P.(C) 9185/2023 with CM APPL. 34911/2023
AMAN NATH .....Petitioner
versus
UNION OF INDIA & ANR. .....Respondents
$~77
+ W.P.(C) 9204/2023 with CM APPL. 34998/2023
RAKESH KAPOOR AND ORS .....Petitioners
versus
DELHI CANTONMENT BOARD AND ORS .....Respondents
$~78
+ W.P.(C) 9228/2023 with CM APPL. 35115/2023
LT.RAM PRAKASH GANDHI THROUGH LEGAL HEIR
AARYAN GANDHI & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD AND ANR .....Respondents
$~79
+ W.P.(C) 10113/2023 with CM APPL. 39057/2023
VIJAY SINGH AND ORS .....Petitioners
CONT.CAS(C) 46/2026 & connected matters Page 13 of 19
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versus
DELHI CANTONMENT BOARD & ANR. .....Respondents
$~80
+ W.P.(C) 16527/2023 with CM APPL. 66631/2023
SH. V.K. SHRIVASTAVA & ORS. .....Petitioners
versus
UNION OF INDIA & ORS. .....Respondents
$~81
+ W.P.(C) 2370/2024 with CM APPL. 9806/2024
MR. ANISH BHATIA .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~82
+ W.P.(C) 9842/2024 with CM APPL. 40384/2024
RAMESH KUMAR AND ORS .....Petitioners
versus
DELHI CANTONMENT BOARD AND ORS .....Respondents
Through:
Appearance on behalf of the Petitioners:-
Mr. Giriraj Subramanium, Mr. Jaisal Baath, Ms. Aadhyaa Khanna and Mr.
Aditya Sarma, Advocates for Petitioner No.10 in Item No.22 and for
Petitioners in Item No.28.
Ms. Arundhati Katju, Mr. Ishan Jain, Mr. Yash Prakash and Ms. Ritika
Meena, Advocates in Item Nos.23, 29, 30, 31, 74, 77 & 83.
CONT.CAS(C) 46/2026 & connected matters Page 14 of 19
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Mr. Kunal Bawa and Ms. Naina, Advocates in Item Nos.25, 40, 41, 42, 43,
44, 45, 46, 47, 48, 50, 69, 70, 71 & 80.
Mr. Navin Prakash and Ms. Srishti Prakash, Advocate in Item No.27.
Mr. Chiranjeev Sugandh, Advocate in Item Nos.32, 33, 34, 49 & 51.
Mr. Shekhar Nanavaty, Mr. Shubham Dyani and Ms. Shikha Gupta,
Advocates in Item Nos.35, 36, 37, 38, 39, 64, 65, 72, 73, 75 & 79.
Mr. Gaurav Tanwar, Advocate in Item No.53.
Ms. Anjali Chauhan, Mr. Madhupreet Nanda, Mr. Pranav Rajput and Mr.
Aryan Shah, Advocates in Item No.70.
Mr. Jai Sahai Endlaw and Ms. Shruti Kapur, Advocates in Item No.76.
Ms. Meera Kaura Patel, Ms. Ritika Saini and Ms. Zainab Hussain, Advocates
in Item No.78.
Appearance on behalf of the Respondents:-
Mr. Chetan Sharma, ASG and Mr. Pavan Narang, Sr. Advocate with Mr.
Tarveen Singh Nanda, Mr. Ankur Mishra, Mr. Gurpreet Singh and Mr. Nitish
Dham, Advocates for Delhi Cantonment Board in Item Nos.21 to 82.
Mr. Chetan Sharma, ASG, Ms. Nidhi Raman, CGSC, Mr. Amit Gupta, Mr.
R.V. Prabhat, Mr. Shubham Sharma, Mr. Yash Wardhan Sharma and Mr.
Naman, Advocates for UoI in Item Nos.21 to 82.
Mr. Rishabh Sahu, Mr. Sameer Sharma and Mr. Vikash Chauhan, Advocates
for R-1 in Item No.22.
Ms. Amrita Prakash, CGSC with Mr. Vishal Ashwani and Ms. Anju Kaushik,
Advocates for UoI in Item No.23.
Mr. Yashaswi SK Chocksey, Advocate for UoI in Item No.25.
Mr. Jitesh Vikram Srivastava, Advocates for UoI in Item No.30 & 38 & 82.
Mr. Jagdish Chandra, CGSC with Ms. Maanya Saxena, Mr. Siddharth Bajaj
and Mr. Sujeet Choudhary, Advocates for UoI in Item Nos.36, 69 and 72.
Mr. Piyush Beriwal, Advocate for R-2 in Item No.33.
Mr. Sandeep Tyagi, Advocate for UoI in Item Nos.36 & 57.
Ms. Shubhra Parashar and Mr. Virender Pratap Singh Charak, Advocates for
UoI in Item Nos.34 & 43.
Ms. Arunima Dwivedi, CGSC with Ms. Monalisha Pradhan, Ms. Himanshi
Singh and Ms. Priya, Advocates for UoI in Item No.37.
Mr. Satya Ranjan Swain, Mr. Kautilya Birat, Mr. Ankush Kapoor and Mr.
Vishwadeep, Advocates for UoI in Item No.39.
Mr. Jitendra Kumar Tripathi, Mr. Sumit Kumar Roy, Mr. Utkarsh and Ms.
Anjali Dwivedi, Advocates for UoI in Item No.40.
Mr. Vijay Joshi, CGSC with Mr. Shubham Chaturvedi, Advocates for UoI in
CONT.CAS(C) 46/2026 & connected matters Page 15 of 19
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item No.44.
Mr. Rakesh Kumar and Mr. Sunil, Advocates for UoI in Item No.42.
Mr. Shubham Tanwar, Advocate for UoI in Item No.45.
Mr. Bhagwan Swarup Shukla, CGSC with Mr. Mukesh Kumar Pandey,
Advocate for UoI in Item Nos.46, 47 & 48.
Mr. Vikram Jetly, CGSC with Ms. Shreya Jetly, Advocate for R-2 and R-3 in
Item No.49.
Ms. Pratima N. Lakra, CGSC with Mr. Shailendra Kumar Mishra, Advocate
for UoI in Item Nos. 51 & 76.
Mr. Hemendra Singh Kashyap and Ms. Parul Dagar, Advocates for R-1 in
Item No.57.
Ms. Shiva Lakshmi and Mr. Madhav Bajaj, Advocate for UoI in Item No.74.
Mr. Mukul Singh, CGSC with Ms. Ira Singh and Mr. Aryan Dhaka, Advocate
for UoI in Item Nos. 53, 64 & 65.
Ms. Uma Prasuna Bachu, Advocate for UoI in Item No.58 & 66.
Mr. Vivek Goyal, Advocate for UoI in Item No.60.
Mr. Nitinjya Chaudhry, CGSC with Mr. Rahul Mourya, Advocates for UoI in
Item Nos.55 & 70.
Mr. Vivek Goyal, Advocate for UoI in Item No.60.
Ms. Richa Dhawan, Mr. Anuj Chaturvedi and Ms. Yashita Jain, Advocates
for UoI in Item No.63.
Mr. Jivesh Kumar Tiwari and Ms. Nandini Aggarwal, Advocates for R-2 and
R-3 in Item Nos. 32 & 68.
Mr. Shubham Gupta, Mr. Manoj Kumar Dhaka and Mr. Gopal Sharma,
Advocates for Impleader in Item No.70.
Mr. Vikrant N. Goel and Ms. Archana Kumari, Advocates for UoI in Item
No.75.
Mr. Himanshu Pathak and Mr. Chetan Sharma, Advocates for UoI in Item
Nos.35, 77 & 80.
Mr. Jaswinder Singh, Advocate for UoI in Item No.78 & 81.
Mr. Ripudaman Bhardwaj, Advocate in Item No.82.
Mr. Shlok Chandra and Ms. Naincy Jain, Advocates for Income Tax
Department in Item Nos.83 & 85.
ORDER
% 12.02.2026 CM APPL. 22517/2025 (exemption) IN W.P.(C) 4893/2025 CM APPL. 12732/2023 (exemption) IN W.P.(C) 3263/2023 CONT.CAS(C) 46/2026 & connected matters Page 16 of 19 This is a digitally signed order.
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1. Allowed, subject to all just exceptions.
CM APPL. 66800/2025 (u/O XXII R-3 of CPC) IN W.P.(C) 719/2014
2. This application has been filed on behalf of the applicant/LRs of petitioner no.3 seeking the substitution of the said legal representatives (LRs) in place of the petitioner no.3.
3. It is stated that the petitioner no.3 expired on 22nd July 2025, leaving behind the following LRs as mentioned in paragraph 3 of the application:
4. The applicant has also filed the death certificate of Sh. Vikas Rastogi, being the petitioner no.3.
5. Accordingly, Smt. Archana Rastogi (Widow), Smt. Devyani Rastogi (Daughter) and Smt. Saumya Rastogi (Daughter) are substituted as the legal representatives (LRs) in place of the petitioner no.3.
6. Let an amended memo of parties be filed within three (3) days from today.
7. Accordingly, the application stands disposed of. CM APPL. 6794/2026 (u/O XXII R-3 of CPC) IN W.P.(C) 7662/2023
8. This application has been filed on behalf of the petitioner no.21 seeking substitution of the legal representatives (LRs) in place of the petitioner no.21.
9. It is stated that the petitioner no.21 expired on 14th December 2025, leaving behind the following LRs as stated in paragraph 3 of the application:
i. Smt. Birinder Kaur wife of late Sh. Sarabjeet Singh. ii. Mr. Jaskaran Singh s/o late Sh. Sarabjeet Singh CONT.CAS(C) 46/2026 & connected matters Page 17 of 19 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2026 at 20:47:47 iii. Mr. Amandeep Singh s/o late Sh. Sarabjeet Singh.
10. The applicant has filed the death certificate of Sh. Sarabjeet Singh, being the petitioner no.21.
11. Accordingly, Smt. Birinder Kaur (Wife), Mr. Jaskaran Singh (Son) and Mr. Amandeep Singh (Son) are substituted as legal representatives (LRs) in place of the petitioner no.21.
12. Let an amended memo of parties be filed within three (3) days from today.
13. Accordingly, the application stands disposed of. W.P.(C) 719/2014, W.P.(C) 7122/2017, W.P.(C) 7879/2017, W.P.(C) 6710/2021, W.P.(C) 4893/2025, W.P.(C) 11280/2021, W.P.(C) 198/2018, W.P.(C) 9338/2020, W.P.(C) 6099/2021, W.P.(C) 5762/2021, W.P.(C) 6192/2021, W.P.(C) 1174/2022, W.P.(C) 1236/2022, W.P.(C) 1237/2022, W.P.(C) 3741/2022, W.P.(C) 3847/2022, W.P.(C) 3871/2022, W.P.(C) 3888/2022, W.P.(C) 5791/2022, W.P.(C) 5981/2022, W.P.(C) 6071/2022, W.P.(C) 6074/2022, W.P.(C) 6123/2022, W.P.(C) 6127/2022, W.P.(C) 6157/2022, W.P.(C) 6655/2022, W.P.(C) 6660/2022, W.P.(C) 6721/2022, W.P.(C) 6889/2022, W.P.(C) 6891/2022, W.P.(C) 6928/2022, W.P.(C) 8711/2022, W.P.(C) 16330/2022, W.P.(C) 8788/2022, W.P.(C) 8792/2022, W.P.(C) 8794/2022, W.P.(C) 8798/2022, W.P.(C) 8801/2022, W.P.(C) 8811/2022, W.P.(C) 8864/2022, W.P.(C) 9072/2022, W.P.(C) 9074/2022, W.P.(C) 9727/2022, W.P.(C) 12389/2022, W.P.(C) 12728/2022, W.P.(C) 861/2023, W.P.(C) 1212/2023, W.P.(C) 1376/2023, W.P.(C) 2975/2023, W.P.(C) 3263/2023, W.P.(C) 3687/2023, W.P.(C) 4450/2023, W.P.(C) 4464/2023, W.P.(C) 7662/2023, W.P.(C) 9150/2023, W.P.(C) 9185/2023, W.P.(C) 9204/2023, W.P.(C) 9228/2023, W.P.(C) 10113/2023, W.P.(C) 16527/2023, W.P.(C) 2370/2024, W.P.(C) 9842/2024
14. It is already beyond the Court functioning hours.
15. It is not possible to take up these petitions for hearing today.
16. It is agreed between the counsel for the parties that W.P.(C) 11280/2021 shall be lead matter in the present batch of writ petitions.
CONT.CAS(C) 46/2026 & connected matters Page 18 of 19This is a digitally signed order.
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17. The written submissions have been filed by the petitioners and the respondents and the same are on record.
18. List for hearing on 21st April, 2026 at 3:00 PM.
AMIT BANSAL, J FEBRUARY 12, 2026 ds CONT.CAS(C) 46/2026 & connected matters Page 19 of 19 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2026 at 20:47:47