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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

(1)Selection to the posts of Add!. Superintendent of Police and Deputy Superintendent of Police in the Anti Corruption Bureau shall be made on the recommendation of the committee consisting of the following: -
1. Chief Secretary Chairman
2. Principal Secretary, Home Member
3. Director General of Police, Rajasthan Member
4. Director General, ACB Member
5. Dy. Secretary, Home Member Secretary