[Cites 0, Cited by 0]
[Section 10]
[Entire Act]
State of Rajasthan - Subsection
Section 10(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011
| 1. Chief Secretary | Chairman |
| 2. Principal Secretary, Home | Member |
| 3. Director General of Police, Rajasthan | Member |
| 4. Director General, ACB | Member |
| 5. Dy. Secretary, Home | Member Secretary |