Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 7 in The Assam Court-Fees (Amendment) Act, 1950 7. Amendment in Schedule I. Article 8. - In Article 8 of the First Schedule to the principal Act, for he figures "1879" in the first column, the figures "1899" shall be substituted.
