Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(3) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(3)If the Assistant Collector finds that the amount deposited is less than 10 times the rent to the holding he shall order the deposit of the balance by a date to be fixed by him.