Himachal Pradesh High Court
Jaan Mohammad And Others vs . Hem Raj And Others on 17 December, 2025
Jaan Mohammad and others vs. Hem Raj and others CMPMO No.55 of 2022 .
17.12.2025 Present: Mr. Surya Chauhan, Advocate, for the petitioners.
Mr. Bhupender Gupta, Senior Advocate with Ms Rinki Kashmiri, Advocate, for respondents No.1, 2, 4 and 5.
Respondents No.3, 6 to 10 proceeded against ex parte vide order dated 04.11.2022.
of At the request of learned counsel for the petitioners, list after rt ensuing winter vacation.
( Bipin C. Negi ) December 17, 2025 (KS) Judge ::: Downloaded on - 17/12/2025 20:40:24 :::CIS