Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The State Emblem Of India (Regulation Of Use) Rules, 2007 9. Use for various other purposes .-Subject to the provisions of these rules, the emblem may be used for other purposes as are specified in Schedule III.
