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Supreme Court - Daily Orders

Meghana Ashok vs Ambati Nihar Rakshak on 11 September, 2023

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

     ITEM NO.1720                               COURT NO.16               SECTION XII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     IA 113160/2023,113163/2023,149446/2023, in TRANSFER PETITION
     (CIVIL) Diary No(s). 16869/2023

     MEGHANA ASHOK                                                       Petitioner(s)

                                                       VERSUS

     AMBATI NIHAR RAKSHAK                                                Respondent(s)


      IA No. 149446/2023 - CONDONATION OF DELAY IN FILING THE SPARE
     COPIES
      IA No. 113163/2023 - CONDONATION OF DELAY IN REFILING / CURING
     THE DEFECTS
      IA No. 113160/2023 - STAY APPLICATION)

     Date : 11-09-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
                                              [IN CHAMBER]

     For Petitioner(s)                 M/S. M. Rambabu And Co., AOR
                                       Mr. Mullapudi Rambabu, Adv.
                                       Ms. Prity Kumari, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
I.A. No. 149446/2023

This is an application seeking for condonation of delay in filing the spare copies.

I.A. No. 149446/2023 is allowed. Delay condoned.

Office to proceed further.

Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.09.12 17:15:35 IST Reason:

(SHUBHAM YADAV) (GURCHARAN SINGH KUKAL) SENIOR PERSONAL ASSISTANT BRANCH OFFICER