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Rajasthan High Court - Jaipur

Vijay Kumar Sharma And Ors vs Sh Nihal Chand Goyal And Ors on 6 July, 2018

Author: Alok Sharma

Bench: Alok Sharma

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

          S.B. Civil Contempt Petition No. 580/2018

1. VIJAY KUMAR SHARMA (RETIRED FROM THE POST Or
ASSISTANT REGISTRAR) S/O SH. BASANTI LAL, AGED ABOUT
62 YEARS R/O D 36O, MALVIYA NAGAR, JAIPUR (RAJ)

2. JANSI RAM MEENA (RETIRED FROM THE FOST OF ASSISTANT
REGISTRAR) S/O SIH. RAMCHANDRA MEENA, AGED ABOUT 61
YEARS, R/O VILLAGE SAITHAL, DISTRICT DAUSA (RAJ)

3. DILIP KUMAR MEENA (RETIRED FROM THE POST OF
ASSISTANT REGISTRAR) S/O LATE SH. LADURAM, AGE ABOUT
61 YEARS, R/O PLOT NO 33, KAlLASHPURI, NEAR RAILWAY LINE,
JAGATPURA, JAIFUR (RAj.)

4. GULAB SINGH MEENA (RETIRED FROM THE POST OF DEPUTY
REGISTRAR) S/O SHRI DARYAV SINGH MEENA, AGED ABOUT 61
YEARS, R/O NAYA BANGLA, TONK ROAD, JAIPUR

5. MANOJ MITTAL (RETIRED FROM THE POST OF ASSISTANT
REGISTRAR) S/O SHRI V. S. MITTAL, AGED ABOUT 61 YEARS,
R/o- HOUSE NO. 22, GANGWAL PARK, J.L.N. MARG, JAIPUR.

6. RAJENDRA SINGH (RETIRED FROM THE POST OF ASSISTANT
REGISTRAR) S/O KALIRAM, BY CASTE- JAT, AGED ABOUT 60
YEARS, R/O SHALIMAR BAAG, NEAR TAGORE NAGAR, AJMER
ROAD, JAIPUR.

7. SURENDRA KUMAR JALTHURIYA S/O LATE SH. LALARAM,
AGED ABOUT 59 YEARS, WORKING ON THE POST OF JOINT
REGISTRAR CONSUMER), R/O- D-3/208, CHITRAKOOT COLONY,
VAISHALI NAGAR, JAIPUR. .

8. SHANKAR LAL SHARMA S/O ISHWARI PRASAD SHARMA,
WORKING AS ASSITANT REGISTRAR, SECRETARY, P.L.D.B.
(BHARATPUR), AGED ABOUT 58 YEARS, BY CASTE BRAHMIN,
R/O- 224, SHRI GOPAL NAGAR, GOFALPURA BYE-PASS, JAIPUR.

9. RAMDAYAL MEENA S/O TEJARAM MEENA, WORKING AS
DEPUTY REGISTRAR, KARAULI, AGED ABOUT 57 YEARS, R/O-
VILLAGE & POST- KATKAD, TEHSIL HINDON, DISTRICT-
KARAULI

10. GANGARAM MEENA S/O RAM LAL MEENA, WORKING AS-
DEPUTY REGISTRAR, DAUSA, AGED ABOUT 59 YEARS, R/O-
KEELPUR KHEDA, TEHSIL RENI, DISTRICT ALWAR

11. DATAR SINGH S/O MOD SINGH, WORKING AS ASSISTANT
REGISTRAR, RECOVERY OFFICER- CHITTORGARH, P.L.D.B.,
AGED ABOUT 58 YEARS, BY CASTE RAJPUT, R/O FLOT NO.- 27,
SHIVAJI NAGAR, MADANCANJ, KISHANGARH, AJMER.
                   (2 of 4)                   [CCP-580/2018]


12. RAMBABU SHARMA S/O HAR SAHAY SHARMA, WORKING AS
ASSISTANT REGISTRAR (INDUSTRY), AGED ABOUT 58 YEARS,
R/O- F- 409, GANDHI NAGAR,JAIPUR

13. MUKUT BIHARI DAGUR S/O LATE SH. GHURE SINGH, AGED
ABOUT 57 YEARS, WORKING ON THE POST OF ASSISTANT
REGISTRAR, R/O 101/164, PATEL MARG, MANSAROVAR, JAIPUR.

14. CHAMPALAL PALIWAL S/O GHISARAM PALIWAL, WORKING
AS ASSISTANT REGISTRAR, EXECUTIVE OFFICER, JODHPUR,
AGED ABOUT 56 YEARS, BY CASTE BRAHMIN, R/O- 2/888, KUDI
BHAGTASANI, HOUSING BOARD, JODHPUR.

15. BHAGWATI LAL SWARNKAR S/O UDAI LAL SWARNKAR,
WORKING AS ASSISTANT REGISTRAR (DEPUTY REGISTRAR
RAJSAMAND, AGED ABOUT- 56 YEARS, BY CASTE SUNAR, R/O-
HAWELL KE SAMNE, VILLAGE POST SHISODA, TEHSIL
NATHDWARA, DISTRICT- RAISAMAND

16. VINOD CHOBDAR S/O J. C. CHOBDAR, WORKING AS-
ASSISTANT REGISTRAR (DEPUTY REGISTRAR, JHALAWAR), R/O-
5-E-120, JAI NARAYAN VYAS COLONY, BIKANER.

17. RAVINDRA KUMAR GOYAL S/O BRIJ KISHORE GOYAL,
WORKING AS- DEPUTY REGISTRAR, PRATAPGARH, AGED
ABOUT- 58 YEARS, BY CASTE AGARWAL, R/O 14, HANUMAN
NAGAR, SAWAI MADHOPUR

I8. AJAY MATHUR S/O G. M. MATHUR, WOKKING AS ASSISTANT
REGISTRAR CONFED, JAIPUR, AGED ABOUT 58 YEARS, R/O-
G/332 S.F.S., MANSAROVAR JAIFUR

19. SUNITA RAJOTIYA W/O ROHITASHW, WORKING AS
ASSISTANT REGISTRAR JODHPUR DAIRY, BY CASTE- BRAHMIN,
AGED ABOUT 56 YEARS, R/O. A-32, SHUBHAM PRITHVIRAJ
NAGAR, NEW PALI ROAD, JHALAMAND CHAURAHA, JODHPUR

20. AMAR SINGH S/O MOHAN SINGH, WORKING AS ASSISTANT
REGISTRAR (DEPUTY REGISTRAR- BUNDI), AGED ABOUT- 57
YEARS BY CASTE- RAJPUT, R/O- VILLAGE KHATOLI, TEHSIL
PEEPLADA, DISTRICT KOTA.

21. MISHRI LAL CHAWLA S/O SHRI GANESHI LAL WORKING AS
ASSISTANT REGISTRAR, GENERAL MANAGER, BHILWARA
BHANDAR, AGED ABOUT 58 YEARS, R/O VILLAGE TADGAD,
TEHSIL TADGAD, DISTRICT- AJMER.

22. SHANKAR BOLE S/O GANGA RAM, WORKING AS ASSISTANT
REGISTRAR (LEAVE RESERVE AJMER, AGED ABOUT- 58 YEARS,
BY CASTE- KOLI, R/O INDIRA NAGAR, NR. MATRACHAAYA GAS
GODOWN, KALYANIPURA ROAD, AJMER

23. AJAY SINGH PANWAR S/O CHAIN SINGH PANWAR,
ASSISTANT REGISTRAR (DEPUTY REGISTRAR- KOTA), AGED
                      (3 of 4)                       [CCP-580/2018]


ABOUT 55 YEARS, BY CASTE RAJPUT, /O-          6- GOPAL VIHAR
FIRST POLICE LINE BARAN ROAD, KOTA.

24. SUJANA RAM S/O TAGARAM, WORKING AS. SPECIAL
AUDITOR, JAISALMER, BY CASTE. PRAJAPAT, AGED ABOUT 54
YEARS, R/O PLOT NO.- 26, RADHASWAMI MARG, GANDHI
COLONY, JAISALMER.

25. PRAHLAD KUMAR SHARMA S/O DAYARAM, WORKING AS
ASSISTANT   REGISTRAR,    GENERAL   MANAGER,  I.C.D.P,
BANSWARA, AGED ABOUT- 58 YEARS, BY CASTE BRAHMIN, JAI
HIND NAGAR GALI NO. 5, NEW COLONY, DUNGARPUR.

26. RAM BABU SHARMA S/O HANUMAN SAHAY SHARMA,
WORKING AS SPECIAL AUDTIOR, JAIPUR, AGED ABOUT-57
YEARS, BY CASTE- BRAHMIN, R/O- 81/90, NILGIRI MARG,
MANSAROVAR, JAIPUR

                                                   ...Petitioner
                                Versus
1. SH. NIHAL CHAND GOYAL, CHIEF SECRETARY, GOVERNMENT
OF RAJASTHAN, SECRETARIAT, JAIPUR.

2. SH. ABHAY KUMAR, PRINCIPAL SECRETORY, DEPARTMENT OF
CO-OPERATIVE, SECRETARIAT, JAIPUR.

3. SH. BHASKAR ATMARAM SAWANT, PRINCIPAL SECRETORY,
DEPARTMENT OF PERSONNEL, SECRETARIAT, JAIPUR.

4. SH. ABHAY KUMAR, REGISTRAR OF CO-OPERATIVE
SOCIETIES (CHARGE), NEHARU SAHKAR BHAWAN, SAHKAR
MARG, JAIPUR.

5. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR

                                                 ----Respondent

For Petitioner(s) : Mr.Rahul Kamwar For Respondent(s) : Mr.Ashish Sharma for Mr.Rajendra Prasad, AAG HON'BLE MR. JUSTICE ALOK SHARMA Order 06/07/2018 Mr.Ashish Sharma for Mr.Rajendra Prasad, AAG, counsel for the respondent submits that compliance with the order dated (4 of 4) [CCP-580/2018] 27.10.2017 passed by the Court in SBCWP No.18950/2017 having been made, inasmuch as the representation filed pursuant thereto has been decided to the petitioner's benefit.

In this view of the matter, this contempt petition has been rendered infructuous.

Accordingly disposed of. Notices are discharged.

(ALOK SHARMA), J Himanshu/95 Powered by TCPDF (www.tcpdf.org)