Gujarat High Court
M/S Themis Medicare Limited vs M/S Roselabs Bioscience Limited on 15 January, 2016
Author: Akil Kureshi
Bench: Akil Kureshi
O/IAAP/5/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN. UNDER ARBITRATION ACT NO. 5 of 2016
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M/S THEMIS MEDICARE LIMITED....Petitioner(s)
Versus
M/S ROSELABS BIOSCIENCE LIMITED....Respondent(s)
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Appearance:
MS DHARMISHTA RAVAL, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 15/01/2016
ORAL ORDER
NOTICE returnable on 12.02.2016. Direct service is permitted.
(AKIL KURESHI, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Jan 16 02:08:33 IST 2016