Supreme Court - Daily Orders
Resilient Innovations Private Limited vs Phonepe Private Limited on 11 April, 2022
Bench: D.Y. Chandrachud, Surya Kant
SLP 5072-5073/2022
1
ITEM NO.13 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.5072-5073/2022
(Arising out of impugned final judgment and order dated 11-03-2022
in CAL No. 24917/2021 22-10-2021 in CIPS(L) No.24136/2021 passed by
the High Court f Judicature at Bombay)
RESILIENT INNOVATIONS PRIVATE LIMITED Petitioner(s)
VERSUS
PHONEPE PRIVATE LIMITED Respondent(s)
(With I.R. and IA No.41855/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.41854/2022-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 11-04-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. Gaurav Pachnanda, Sr. Adv.
Ms. Ruchira Gupta, Adv.
Mr. Mohit Goel, Adv.
Mr. Sidhant Goel, Adv.
Mr. Deepankar Mishra, Adv.
Mr. Abhishek Kotnala, Adv.
Mr. Aditya Goel, Adv.
Mr. Karmanya Dev Sharma, Adv.
Ms. Avni Sharma, Adv.
Signature Not Verified
Mr. Raghav Sharma, Adv.
Digitally signed by Ms. Mitali Gupta, Adv.
Chetan Kumar
Date: 2022.04.12
09:39:34 IST
Reason:
SLP 5072-5073/2022
2
Mr. Salvador Santosh Rebello, AOR
For Respondent(s) Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. K. V. Vishwanathan, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Deepti Sarin, Adv.
Ms. Akanksha Thapa, Adv.
Mr. Akshay Agarwal, Adv.
Mr. Vasu Singh, Adv.
Mr. Dhruv Sharma, Adv.
Mr. Amartya Sharan, Adv.
Mr. Sivaganam K., Adv.
Mr. Raghav Agarwal, Adv.
Mr. Jappanpreet Hora, Adv.
M/s. Karanjawala & Co.
UPON hearing the counsel the Court made the following
O R D E R
1 We are not inclined to entertain the Special Leave Petitions under Article 136 of the Constitution of India.
2 The Special Leave Petitions are accordingly dismissed. 3 Pending applications, if any, stand disposed of.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Court Master