Section 12(2)(b) in Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(b)read the relevant entry in the electoral roll in full and ask him whether he is the person referred to in that entry;

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