Madhya Pradesh High Court
Smt. Malti Kushwaha vs The State Of Madhya Pradesh on 17 August, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6584 of 2019 (SMT. MALTI KUSHWAHA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-08-2023 Parties through their counsel.
I.A No.15312/2022 seeking permission to change the counsel which is supported by affidavit of petitioner, is taken up and for the reasons stated in it, the same is allowed.
Petitioner may engage a new counsel by filing Vakalatnama.
(SUJOY PAUL) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 8/18/2023 3:51:28 PM