Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Jayantibhai Ramdas Patel vs State Of Gujarat . on 30 November, 2016

Bench: Ranjan Gogoi, N.V. Ramana

                                                  1

                                                                            REVISED
     ITEM NO.106+122                           COURT NO.5                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                  Civil Appeal No(s).     3224/2010


     JAYANTIBHAI RAMDAS PATEL                                         Appellant(s)

                                                 VERSUS

     STATE OF GUJARAT & ORS.                                          Respondent(s)

     (With appln(s) for placing on record memorandum of Agreement,
     permission to file additional documents, exemption from filing
     O.T., recalling the Court's order and directions and withdrawal,
     impleadment as party respondent, directions, permission to place on
     record original alleged Will dated 22.08.1995 and exemption from
     filing O.T. and office report)
     (I.A. No.25 – appln. For impleadment)

     WITH

     C.A. No. 3156/2010

     C.A. No. 3225/2010
     (I.A. No.23- Appln. for impleadment)

     SLP (C) No.26400-26401/2012
     (with appln.(s) for c/delay in filing and refiling SLPs,
     directions, exemption from filing certified/ordinary copy of
     impugned   order,  exemption   from  filing   O.T.,  intervention,
     permission to file additional documents, interim relief and office
     report)

     Date : 30/11/2016 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RANJAN GOGOI
                         HON'BLE MR. JUSTICE N.V. RAMANA


     For the Parties
                                   Mr.   Shanti Bhushan, Sr. Adv.
Signature Not Verified
                                   Dr.   A.M. Singhvi, Sr. Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2016.12.03
                                   Mr.   Vivek Tankha, Sr. Adv.
12:21:23 IST
Reason:                            Mr.   Adirao, Sr. Adv.
                                   Mr.   R.L. Brat, Adv.
                                   Ms.   Pooja Singh, Adv.
                                   Ms.   Arti Singh,Adv.
                                   Mr.   Kartik Seth, Adv.
               2


Mr.   Vivek K. Tankha, Sr. Adv.
Mr.   D. Kumanan, Adv.
Mr.   R.V. Prabhat, Adv.
Ms.   Arti Singh, Adv.

Mr. Gopal jain, Adv.
Ms. Arti Singh, Adv.
Ms. Pooja Singh, Adv.

Mr. N.Hooda, Sr. Adv.
Ms. Arti Singh, Adv.
Ms. Pooja Singh, Adv.

Ms. Avni Singh, Adv.

Mr. A. Venayagam Balan,Adv.

Mr. Nikhil Goel, Adv.

Ms. Hemantika Wahi, Adv.
Mr. Kabir Hathi, Adv.
Ms. Aagam Kaur, Adv.

Mr.   Gopal Shankarnarayanan, Adv.
Mr.   Mahesh Agarwal, Adv.
Mr.   Ankur Saigal, Adv.
Mr.   Rajesh Kumar, Adv.
Mr.   E.C. Agrawala, Adv.

Mr.   S.S. Shamshery, Adv.
Ms.   Deepti Tondan, Adv.
Mr.   Bhakti Wardhan, Adv.
Mr.   Amit Sharma, Adv.
Mr.   Prateek Yadav, Adv.
Mr.   Rajesh Singh, Adv.

Mr. Lakshmi Raman Singh,Adv.

Mr. Nikhil Goel,Adv.

Mr. Rajesh Singh,Adv.

Mrs Sheela Goel,Adv.

Ms. Archana Pathak Dave,Adv.

Ms. Manisha T. Karia,Adv.

Mr. Prabodh Kumar,Adv.

Mr. Abhishek Gautam, Adv.
                        3


 UPON hearing the counsel the Court made the following
                    O R D E R

List these matters in the month of January, 2017.



 (Neetu Khajuria)                (Tapan Kr. Chakraborty)
   Court Master                        Court Master
                                     4

ITEM NO.106+122                   COURT NO.5                 SECTION IX

                  S U P R E M E C O U R T O F      I N D I A
                          RECORD OF PROCEEDINGS

                     Civil Appeal No(s).     3224/2010


JAYANTIBHAI RAMDAS PATEL                                 Appellant(s)

                                    VERSUS

STATE OF GUJARAT & ORS.                                  Respondent(s)

(With appln(s) for placing on record memorandum of Agreement, permission to file additional documents, exemption from filing O.T., recalling the Court's order and directions and withdrawal, impleadment as party respondent, directions, permission to place on record original alleged Will dated 22.08.1995 and exemption from filing O.T. and office report) (I.A. No.25 – appln. For impleadment) WITH C.A. No. 3156/2010 C.A. No. 3225/2010 (I.A. No.23- Appln. for impleadment) C.A. No.26400-26401/2012 (with appln.(s) for c/delay in filing and refiling SLPs, directions, exemption from filing certified/ordinary copy of impugned order, exemption from filing O.T., intervention, permission to file additional documents, interim relief and office report) Date : 30/11/2016 These appeals were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE N.V. RAMANA For the Parties Mr. Shanti Bhushan, Sr. Adv. Dr. A.M. Singhvi, Sr. Adv. Mr. Vivek Tankha, Sr. Adv. Mr. Adirao, Sr. Adv. Mr. R.L. Brat, Adv.
Ms. Pooja Singh, Adv. Ms. Arti Singh,Adv. Mr. Kartik Seth, Adv.
5
Mr. Vivek K. Tankha, Sr. Adv. Mr. D. Kumanan, Adv. Mr. R.V. Prabhat, Adv. Ms. Arti Singh, Adv.
Mr. Gopal jain, Adv. Ms. Arti Singh, Adv. Ms. Pooja Singh, Adv.
Mr. N.Hooda, Sr. Adv. Ms. Arti Singh, Adv. Ms. Pooja Singh, Adv.
Ms. Avni Singh, Adv.
Mr. A. Venayagam Balan,Adv.
Mr. Nikhil Goel, Adv.
Ms. Hemantika Wahi, Adv. Mr. Kabir Hathi, Adv. Ms. Aagam Kaur, Adv.
Mr. Gopal Shankarnarayanan, Adv. Mr. Mahesh Agarwal, Adv. Mr. Ankur Saigal, Adv. Mr. Rajesh Kumar, Adv. Mr. E.C. Agrawala, Adv.
Mr. S.S. Shamshery, Adv. Ms. Deepti Tondan, Adv. Mr. Bhakti Wardhan, Adv. Mr. Amit Sharma, Adv. Mr. Prateek Yadav, Adv. Mr. Rajesh Singh, Adv.
Mr. Lakshmi Raman Singh,Adv.
Mr. Nikhil Goel,Adv.
Mr. Rajesh Singh,Adv.
Mrs Sheela Goel,Adv.
Ms. Archana Pathak Dave,Adv.
Ms. Manisha T. Karia,Adv.
Mr. Prabodh Kumar,Adv.
Mr. Abhishek Gautam, Adv.
6
UPON hearing the counsel the Court made the following O R D E R List these appeals in the month of January, 2017.
(Neetu Khajuria) (Tapan Kr. Chakraborty) Court Master Court Master