Section 8 in The M.P. Kolahal Niyantran Adhiniyam, 1985
8. Use of loud-speakers for public purposes or making announcements.
- Notwithstanding anything contained in Sections 5,6 and 7 loud-speakers may be operated for purposes of making announcements on behalf of the Government or local authorities or public-meetings or for the maintenance of law and order.
