Supreme Court - Daily Orders
Uoi vs M/S Modern Steel & Agro Industries on 2 July, 2014
V ITEM NO.14 COURT NO.5 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8024/2014
(Arising out of impugned final judgment and order dated 11/03/2013
in CWP 1807/2013,26/02/2013 in CWP 1807/2013 passed by the High
Court Of Punjab & Haryana At Chandigarh)
UOI & ORS Petitioner(s)
VERSUS
M/S MODERN STEEL & AGRO INDUSTRIES Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 9423/2014
(With prayer for and c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 9501/2014
(With prayer for and c/delay in filing SLP and Office Report)
Date : 02/07/2014 These petitions were called on for hearing
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Rajiv Nanda, Adv.
Mr. T.M. Singh, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the Special Leave Petition.
Tag with SLP (C) 765 of 2014.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.07.05 10:54:37 IST Reason: (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar