Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(d) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(d)fails to deliver to the Government or the Board any assets, books of account, registers or other documents in his possession, custody or control relating to the undertaking; or