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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968

(4)On the grant of the applications, the allotting authority shall issue an allotment order to the applicant and will deliver possession of the land allotted to him.