Section 11(2)(c) in Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2)(c) in Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001

(c)enter his name and address in the list of challenged votes in Form 14 of the Municipal Corporation of Hyderabad (Election of Mayor, Members and Election petitions) Rules, 1987; and

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State of Andhra Pradesh - Subsection

Section 11(2)(c) in Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001