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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(c) in The Northern India Canal and Drainageact, 1873

(c)the approximate time for which and the day on which the labourers will be required; and a copy thereof shall be immediately sent to the Superintending Canal -officer for the information of the State Government.