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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tripura - Subsection

Section 32(2) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(2)The Secretary of the Village Committee shall record the decisions of eVery meeting of the Committee and submit a copy to the Chief Executive Officer of the District Council.