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State of Madhya Pradesh - Section

Section 14 in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973

14. Termination of Scholarship.

- The candidates shall show satisfactory progress in their training. The scholarships may be withdrawn at any time and training of the candidates terminated for unsatisfactory progress and for such other reasons as the State Government may deem fit to assign. The orders of the State Government in this behalf shall be final.