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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(2) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(2)If an officer fails to pass the departmental examination within the specified or within the extended period, if any, he shall not earn his future grade increments till such time, as he passes it when the increments shall be released retrospectively:Provided that he shall not be entitled to get any arrears of the released grade increments for the period during which he could not pass the examination, -