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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Bombay Presidency - Subsection

Section 50(a) in The Bombay Forest Rules, 1942

(a)in the case of injaili trees [10] [This should be translated in Marathi '1 Eroman size 9 ½) purush', a purush being the height to which an average man can reach standing.] feet high or higher -
(i)the leading shoot must be permanently preserved along with all shoots from the topmost third of the main stem.
(ii)shoots that have taken less than two years to grow may not be touched; only shoots that have taken two years or more to grow may be lopped off;